High Courts29 Jul 2021Dismissed
Naseeb Kaur Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0222
Land Revenue Act, 1901 — Section 41
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 378 of 1,060
High Courts29 Jul 2021Disposed Of
Seema Devi & Others Vs District Magistrate, Haridwar & Others
Uttarakhand High Court · (2021) 07 UK CK 0221
High Courts29 Jul 2021Disposed Of
Hem Chandra Pant Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0220
High Courts29 Jul 2021Dismissed
Ganesh Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0219
High Courts29 Jul 2021Disposed Of
Padma Sharma Vs H.D.B. Financial Services Ltd. & Another
Uttarakhand High Court · (2021) 07 UK CK 0218
High Courts29 Jul 2021Disposed Of
Mohan Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0216
High Courts29 Jul 2021Disposed Of
Rajendr Prasad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0215
High Courts29 Jul 2021Disposed Of
Board Of Directors Of The Woodstock School & Teachers Training College, Landour Vs Regional Provident Fund Commissioner Dehradun-1 & Others
Uttarakhand High Court · (2021) 07 UK CK 0214
Employees Provident Funds & Miscellaneous Provisions Act, 1952 — Section 7A, 7O
High Courts29 Jul 2021Disposed Of
Puran Singh Vs Prakash Arya & Another
Uttarakhand High Court · (2021) 07 UK CK 0212
High Courts28 Jul 2021Disposed Of
Laxmi Narayan Pal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0211
High Courts28 Jul 2021Disposed Of
Narayan Das Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0210
High Courts28 Jul 2021Disposed Of
Chandan Sagar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0209
High Courts28 Jul 2021Disposed Of
Amit Goyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0206
Central Excise Act, 1944 — Section 11A
High Courts28 Jul 2021Dismissed
Jahida Vs Chief Executive Officer Uttarakhand Waqf Board
Uttarakhand High Court · (2021) 07 UK CK 0205
Waqf Act, 1995 — Section 83(2)
High Courts28 Jul 2021Disposed Of
Dr. Gaurav Benjwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0204
Indian Medical Council Act, 1956 — Section 10A
High Courts28 Jul 2021Disposed Of
Raman Kumar Phutela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0201
High Courts28 Jul 2021Dismissed
Shyam Sunder Singh Vs S. Ramaswamy & Others
Uttarakhand High Court · (2021) 07 UK CK 0200
High Courts27 Jul 2021Dismissed
Hemlata Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0233
Constitution Of India, 1950 — Article 226
High Courts27 Jul 2021Disposed Of
Uttam Sugar Mills Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0197
High Courts27 Jul 2021Disposed Of
Van Panchayat Hartola & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 07 UK CK 0196
Uttarakhand Panchayat Van Niyamawali, 2005 — Rule 18(Gha)Uttaranchal Panchayati Forest Rules, 2005 — Rule 18(d)