High Courts12 Mar 2001
Ravi Kant Vs Vice-Chanceller, G.B. Pant University and other
Uttarakhand High Court · (2002) 2 UC 456
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 1,060 of 1,060
High Courts07 Mar 2001
Smt. Mohini Arya Vs Manager, Sanatan Dharam National Girls Inter College, Rudrapur and Others
Uttarakhand High Court · (2002) 2 UC 99
High Courts03 Mar 2001Dismissed
B.M. Das and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2002) 1 UC 481
Penal Code, 1860 (IPC) — Section 307, 323, 504, 506
High Courts10 Nov 2000
Virendra Singh Vs State of U.P.
Uttarakhand High Court · (2001) 1 UC 102
Penal Code, 1860 (IPC) — Section 306