High Courts03 Mar 2001Dismissed
B.M. Das and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2002) 1 UC 481
Penal Code, 1860 (IPC) — Section 307, 323, 504, 506
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Uttarakhand High Court judgments
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High Courts10 Nov 2000
Virendra Singh Vs State of U.P.
Uttarakhand High Court · (2001) 1 UC 102
Penal Code, 1860 (IPC) — Section 306