High Courts25 May 2001Allowed
Urvi Dutta Nautiyal Vs State of Uttaranchal
Uttarakhand High Court · (2002) 2 ACR 1979 : (2001) 2 UC 86
Criminal Procedure Code, 1973 (CrPC) — Section 357(2)Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Uttarakhand High Court judgments
21,145 judgments · page 1,057 of 1,058
High Courts23 May 2001
Registrar, High Court of Uttaranchal Vs State of Uttaranchal and Others
Uttarakhand High Court · (2001) 3 UPLBEC 2090
Constitution of India, 1950 — Article 226Uttar Pradesh Special Areas Development Authorities Act, 1986 — Section 3
High Courts22 May 2001
Akbaranath and Others Vs State of Uttaranchal
Uttarakhand High Court · (2001) 1 UC 641
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 363
High Courts14 May 2001
Pratap Singh Vs State of Uttaranchal
Uttarakhand High Court · (2001) CriLJ 3154 : (2003) 2 UC 1221 : (2003) 1 UD 26
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307, 324
High Courts08 May 2001
Dushyant Singh Vs State of Uttaranchal
Uttarakhand High Court · (2002) 2 UC 455
High Courts07 May 2001Dismissed
President/Secretary Ordance Factory Vs The Conciliation Officer and Other
Uttarakhand High Court · (2001) 2 UC 355
Uttar Pradesh Co-operative Societies Act, 1965 — Section 135, 70
High Courts06 May 2001
Bhullan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2001) 2 UC 161
Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts04 May 2001
Hari Kant Joshi Vs District Judge and Another
Uttarakhand High Court · (2002) 2 UC 164
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2, Order 39 Rule 3
High Courts03 May 2001Dismissed
Dr. Prabhakar Singh Vs M.D., U.P. Seeds and Tarai Development Corporation and Others
Uttarakhand High Court · (2001) 90 FLR 1038 : (2002) 3 LLJ 18 : (2002) 2 UC 544
High Courts27 Apr 2001Dismissed
Smt. Sugra Vs Zahid and Others
Uttarakhand High Court · (2002) 1 UC 97
Criminal Procedure Code, 1973 (CrPC) — Section 378, 401Penal Code, 1860 (IPC) — Section 365, 368
High Courts26 Apr 2001
Smt. Sunita Joshi Vs Murlidhar Joshi
Uttarakhand High Court · (2003) 2 DMC 420 : (2002) 2 UC 338 : (2001) 2 UC 82
Hindu Marriage Act, 1955 — Section 13(1), 13B
High Courts24 Apr 2001Dismissed
Avashesh Kumar Sharma Vs State of U.P. and Others
Uttarakhand High Court · (2002) 2 UC 326
High Courts24 Apr 2001Dismissed
Avshesh Kumar Sharma Vs State of Uttaranchal
Uttarakhand High Court · (2001) 2 UC 99
High Courts24 Apr 2001
M/s. Rampur Construction Agency Vs Stale of U.P. and Others
Uttarakhand High Court · (2001) 1 UC 513
Constitution of India, 1950 — Article 226
High Courts17 Apr 2001Allowed
M.S. Saxena Vs Indian Drugs and Pharmaceuticals Ltd.
Uttarakhand High Court · (2002) 2 UC 225
High Courts04 Apr 2001
Devendra Singh Vs State of Uttaranchal and Another
Uttarakhand High Court · (2001) 1 UC 577
High Courts30 Mar 2001
Alok Gram Vikas Janhikar Sansthan and Another Vs State of Uttaranchal and Others
Uttarakhand High Court · (2001) 1 UC 642
High Courts28 Mar 2001
Varun Vs State of Uttaranchal
Uttarakhand High Court · (2001) 1 UC 458
Penal Code, 1860 (IPC) — Section 302
High Courts28 Mar 2001
Govind Lal Verma Vs District Inspector of School, Bageshwar and Others
Uttarakhand High Court · (2001) 1 UC 736
High Courts28 Mar 2001
Satey Singh Bachan Singh Vs State of Uttaranchal and Another
Uttarakhand High Court · (2002) 2 UC 333