High Courts23 Aug 2001Dismissed
Newla alias Newal Singh Vs State of Uttaranchal
Uttarakhand High Court · (2002) 2 ACR 1988 : (2002) 1 UC 65
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Uttarakhand High Court judgments
21,142 judgments · page 1,055 of 1,058
High Courts23 Aug 2001
Rajendra Kumar Vs Suresh Chandra
Uttarakhand High Court · (2002) 2 UC 390
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Aug 2001
Rajiv Ranjan Singh Vs Vice Chancellor, G.B. Pant University Pant Nagar, District Udham Singh Nagar and Another
Uttarakhand High Court · (2001) 2 UC 610
High Courts20 Aug 2001
Rajiv Ranjan Singh Vs The Vice Chancellor, G.B. Pant University Pant Nagar, District Udham Singh Nagar and Another
Uttarakhand High Court · (2001) 2 UC 339
High Courts17 Aug 2001Allowed
Mahesh Chandra Vs State of Uttaranchal
Uttarakhand High Court · (2002) CriLJ 3891 : (2003) 2 UC 1043 : (2003) 1 UD 22
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Aug 2001Allowed
Bharat Heavy Electricals Ltd. Vs State of U.P. and Others
Uttarakhand High Court · (2001) 91 FLR 293 : (2001) 2 UC 358 : (2002) 1 UPLBEC 20
High Courts16 Aug 2001Allowed
Mudrika Ram Vs Food Corporation of India and Others
Uttarakhand High Court · (2002) 1 UC 2
High Courts16 Aug 2001Dismissed
Kajya Karamchari Sanyukt Parishad Uttaranchal Vs The Registrar, Firms, Societies and Others
Uttarakhand High Court · (2002) 1 UC 385
Constitution of India, 1950 — Article 226
High Courts09 Aug 2001Dismissed
Ashok Kumar Vs Director, Local Bodies, Lucknow and Others
Uttarakhand High Court · (2001) 91 FLR 931 : (2002) 2 UC 311 : (2002) 1 UPLBEC 17
Uttar Pradesh Municipalities Act, 1916 — Section 327Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 40(2), 6
High Courts06 Aug 2001Allowed
Bharat Heavy Electricals Ltd. Vs State of U.P. and Others
Uttarakhand High Court · (2002) 1 LLJ 886
High Courts01 Aug 2001
Rais @ Babloo Vs State of Uttaranchal
Uttarakhand High Court · (2002) 1 UC 406
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts01 Aug 2001Dismissed
Smt. Nirmala Jain Vs Sri Yatendra Kumar and Others
Uttarakhand High Court · (2001) 2 UC 483
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts31 Jul 2001
Khim Singh and Others Vs State of Uttaranchal
Uttarakhand High Court · (2001) 2 UC 458
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Jul 2001
Major Jai Singh Thapa Vs Lt. Col. Vijay Singh Thapa and Others
Uttarakhand High Court · (2002) 2 UC 161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts18 Jul 2001
Smt. Premwati Rawat Vs Director General Health and Family Welfair Uttaranchal Dehradun and Another
Uttarakhand High Court · (2001) 2 UC 193
High Courts18 Jul 2001Dismissed
East Leigh Sunhals Hemal Preparatory School Society Dehradun Vs Lt. Col. Vijay Singh Thapa and Others
Uttarakhand High Court · (2001) 2 UC 162
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts18 Jul 2001
National Insurance Co. Ltd. Vs Akhtar Sadiq and Others
Uttarakhand High Court · (2004) 2 ACC 703
High Courts18 Jul 2001
National Insurance Company Ltd. Vs Akhtar Sadiq
Uttarakhand High Court · (2003) 1 ACC 189
High Courts13 Jul 2001Allowed
Anil Kumar Vs State of Uttaranchal and Others
Uttarakhand High Court · (2001) 07 UK CK 0008
Notaries Rules, 1956 — Rule 3, 6, 6(1), 6(2), 7
High Courts04 Jul 2001
Jagdish Singh Vs The Chief Medical Officer Animal Husbandry and Others
Uttarakhand High Court · (2001) 2 UC 205