High Courts30 Jul 2021Disposed Of
Shiv Sewa Vidhya Mandir Samiti & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0245
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 377 of 1,060
High Courts30 Jul 2021Dismissed
Ashish Dhiman & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0244
Indian Medical Degrees Act, 1916 — Section 3Uttarakhand Under Medical Faculty Rules, 1926 — Rule 13
High Courts30 Jul 2021Disposed Of
Dr. Vivek Kumar Garg Vs Department Of Medical Health & Others
Uttarakhand High Court · (2021) 07 UK CK 0243
High Courts30 Jul 2021Dismissed
Kanti Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0242
Dying In Harness Rules, 1974 — Rule 5
High Courts30 Jul 2021Disposed Of
Dehradun Vikas Nagar Dakpathar Motor Owners Welfare Association & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0241
High Courts30 Jul 2021Disposed Of
Satyawati Vs Haridwar Roorkee Development Authority & Others
Uttarakhand High Court · (2021) 07 UK CK 0240
High Courts30 Jul 2021Disposed Of
Dharampal Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0239
Uttar Pradesh Excise Act, 1910 — Section 11(2)
High Courts30 Jul 2021Disposed Of
Jamuna Prasad Sahu Vs Almora Urban Co-Operative Bank Ltd. And Others
Uttarakhand High Court · (2021) 07 UK CK 0238
High Courts30 Jul 2021Dismissed
Rakesh Kumar Vs Director Secondary Education & Others
Uttarakhand High Court · (2021) 07 UK CK 0237
High Courts30 Jul 2021Disposed Of
Surender Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0236
Uttar Pradesh Excise Act, 1910 — Section 11(1)
High Courts30 Jul 2021Dismissed
Rajvendra Singh Chauhan & Another Vs Union Bank Of India & Others
Uttarakhand High Court · (2021) 07 UK CK 0235
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 17
High Courts30 Jul 2021Dismissed
Chirag Service Providers In Front Of Shiv Prakalp Sansthan Kashipur Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0234
High Courts30 Jul 2021Allowed
Hari Prakash Agarwal S/o Sri Niranjan Lal Agarwal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0232
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1), 13(2)Constitution Of India, 1950 — Article 21
High Courts30 Jul 2021Allowed
Vinod Kumar S/o Shri Ranveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0231
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 42, 52, 55, 57Constitution Of India, 1950 — Article 21
High Courts30 Jul 2021Disposed Of
Niyamul Haq @ Niyamul Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0230
Indian Penal Code, 1860 — Section 147, 148, 307, 504Code Of Criminal Procedure, 1973 — Section 173
High Courts30 Jul 2021Disposed Of
Gajanand Bansal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0229
Indian Penal Code, 1860 — Section 420
High Courts29 Jul 2021Allowed
Asif S/o Laik Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0228
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60, 29Constitution Of India, 1950 — Article 21
High Courts29 Jul 2021Allowed
Jamil Ahmad S/o Najeer Ahmad Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0227
Indian Penal Code, 1860 — Section 395, 412Constitution Of India, 1950 — Article 21
High Courts29 Jul 2021Disposed Of
Ram Kumari Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0226
Constitution Of India, 1950 — Article 226
High Courts29 Jul 2021Disposed Of
Jagdish Chandra Sharma & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0225