High Courts03 Aug 2021Disposed Of
Aditya Kumar Kaushik And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0045
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 375 of 1,060
High Courts03 Aug 2021Disposed Of
Yogesh Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0044
High Courts03 Aug 2021Disposed Of
Nandan Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0043
High Courts03 Aug 2021Disposed Of
Bachi Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0042
Payment Of Gratuity Act, 1972 — Section 7(3)(A)
High Courts03 Aug 2021Disposed Of
Lakshmi Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0041
High Courts03 Aug 2021Disposed Of
Sulochana Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0040
High Courts03 Aug 2021Dismissed
Amarjeet Kaur And Another Vs Indian Overseas Bank Chamunda Complex Ramnagar
Uttarakhand High Court · (2021) 08 UK CK 0039
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 17
High Courts03 Aug 2021Dismissed
Om Prakash Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0038
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4, 4(1)Uttarakhand Government Servants (Discipline And Appeal) (Amendment) Rules, 2010 — Rule 7Constitution Of India, 1950 — Article 226
High Courts03 Aug 2021Disposed Of
Arvind Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0037
High Courts03 Aug 2021Disposed Of
Kamleshwar Kanswal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0036
High Courts03 Aug 2021Disposed Of
Braj Kishore Tyagi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0035
High Courts03 Aug 2021Disposed Of
Inder Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0034
High Courts03 Aug 2021Disposed Of
Rampal Singh Vs R. Meenakshi Sundaram & Others
Uttarakhand High Court · (2021) 08 UK CK 0033
High Courts03 Aug 2021Disposed Of
Dhanu Kumar Vs Bhajan Lal Arva
Uttarakhand High Court · (2021) 08 UK CK 0032
High Courts03 Aug 2021Disposed Of
Ajay Kumar Vs Bhajan Lal Arva
Uttarakhand High Court · (2021) 08 UK CK 0031
High Courts03 Aug 2021Allowed
Kuldeep Chaturvedi Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 08 UK CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 365, 367Constitution Of India, 1950 — Article 21
High Courts03 Aug 2021Allowed
Shashi Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0027
Arbitration & Conciliation Act, 1996 — Section 34Commercial Courts Act, 2015 — Section 2(c), 15
High Courts03 Aug 2021Disposed Of
Tanuj Kumar & Another Vs Satyaveer Singh & Others
Uttarakhand High Court · (2021) 08 UK CK 0026
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 5 Rule 19, Order 9 Rule 13, Order 39 Rule 2
High Courts03 Aug 2021Disposed Of
Surendra Singh & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0025
High Courts03 Aug 2021Disposed Of
Divya Vs Sublesh & Another
Uttarakhand High Court · (2021) 08 UK CK 0024
Hindu Minority And Guardianship Act, 1956 — Section 6(a)