High Courts04 Aug 2021Disposed Of
Chandra Bhuwan Singh Dhanik Vs R. Minakshi Sundram & Others
Uttarakhand High Court · (2021) 08 UK CK 0049
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 374 of 1,060
High Courts04 Aug 2021Disposed Of
Rajni Kothiyal Vs Shalini
Uttarakhand High Court · (2021) 08 UK CK 0048
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts04 Aug 2021Disposed Of
Chaman Lal Vs Subodh Kumar & Others
Uttarakhand High Court · (2021) 08 UK CK 0047
High Courts03 Aug 2021Disposed Of
Mohammad Shahnawaj Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0099
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Dilshad Hussain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0093
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Fakir Mohammad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0092
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Alimuddin Salmani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0091
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Mumtaj Hussain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0090
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Amir Hussain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0089
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Jaiveer Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0088
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Mohammad Akram Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0087
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Saeed Ahmad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0086
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Mohammad Ibrahim Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0085
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Nafees Ahmad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0084
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Salim Hussain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0083
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Mohammad Yakub Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0080
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Mohammad Yaseen Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0079
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
Surendra Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0078
Municipalities Act, 1916 — Section 211
High Courts03 Aug 2021Disposed Of
AGAM Maheshwari Vs Union Of India
Uttarakhand High Court · (2021) 08 UK CK 0053
Passports Act, 1967 — Section 6, 6(2)(f)
High Courts03 Aug 2021Disposed Of
Rishab Lodh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 08 UK CK 0046
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 420, 506Limitation Act, 1963 — Section 5