High Courts06 Aug 2021Disposed Of
Madan Singh Nauliya Vs R.K. Sudhanshu & Others
Uttarakhand High Court · (2021) 08 UK CK 0076
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 373 of 1,060
High Courts05 Aug 2021Disposed Of
Trilok Singh And Others Vs Vineet Tomar
Uttarakhand High Court · (2021) 08 UK CK 0094
Constitution Of India, 1950 — Article 226
High Courts05 Aug 2021Dismissed
Dapinder Singh Marwah Vs M/s Shaviya Packaging Solutions And Others
Uttarakhand High Court · (2021) 08 UK CK 0077
High Courts05 Aug 2021Disposed Of
Kumud Vaidya Vs Devender Kumar & Others
Uttarakhand High Court · (2021) 08 UK CK 0074
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts05 Aug 2021Disposed Of
Dr. Alok Kumar Srivastava Vs Uttarakhand Ayurved University And Others
Uttarakhand High Court · (2021) 08 UK CK 0072
High Courts05 Aug 2021Disposed Of
Nanda Ballabh Lohni Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0071
High Courts05 Aug 2021Disposed Of
Gaurav Bhakuni Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0069
High Courts05 Aug 2021Disposed Of
Jagdish Prasad Vs R.K. Sudhanshu & Others
Uttarakhand High Court · (2021) 08 UK CK 0067
High Courts05 Aug 2021Disposed Of
Keshav Kumar Saini Vs S.P. Subudhi & Another
Uttarakhand High Court · (2021) 08 UK CK 0065
High Courts05 Aug 2021Disposed Of
Ashok Rana Vs Om Prakash & Another
Uttarakhand High Court · (2021) 08 UK CK 0064
High Courts04 Aug 2021Allowed
Aamir Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 08 UK CK 0062
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 328, 341Protection Of Children From Sexual Offences Act, 2012 — Sections 7, 8, 11, 16Constitution Of India, 1950 — Article 21
High Courts04 Aug 2021Disposed Of
Madan Lal Jolly Vs District Education Officer, District Haridwar And Others
Uttarakhand High Court · (2021) 08 UK CK 0061
High Courts04 Aug 2021Disposed Of
Md. Yaseen Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0060
High Courts04 Aug 2021Disposed Of
Sunil Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0059
High Courts04 Aug 2021Disposed Of
Girish Badoni Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0058
High Courts04 Aug 2021Dismissed
Shaheena (Female) & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0057
Code Of Criminal Procedure, 1973 — Section 82, 83, 482Indian Penal Code, 1860 — Section 302, 304B
High Courts04 Aug 2021Disposed Of
Mukesh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0056
High Courts04 Aug 2021Disposed Of
Mamta Chauhan Vs Sumit Anand & Others
Uttarakhand High Court · (2021) 08 UK CK 0055
High Courts04 Aug 2021Disposed Of
Amit Khanr & Others Vs Jai Bharat Singh
Uttarakhand High Court · (2021) 08 UK CK 0052
High Courts04 Aug 2021Disposed Of
Ganga Dhar Prasad Dhyani Vs Utpal Kumar & Others
Uttarakhand High Court · (2021) 08 UK CK 0051