High Courts11 Aug 2021Dismissed
Shiv Dutt Dalakoti (Now Deceased) And Others Vs Commissioner, Kumaon Division & Others
Uttarakhand High Court · (2021) 08 UK CK 0162
Land Revenue Act, 1901 — Section 54, 210, 219
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 371 of 1,060
High Courts11 Aug 2021Allowed
M/s Sona Buildtech Private Limited Vs Ram Kishan
Uttarakhand High Court · (2021) 08 UK CK 0161
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts11 Aug 2021Disposed Of
Nabijan Vs Ranjana Rajguru
Uttarakhand High Court · (2021) 08 UK CK 0158
High Courts11 Aug 2021Disposed Of
Narendra Kumar & Others Vs Bhupendra Singh Negi
Uttarakhand High Court · (2021) 08 UK CK 0156
High Courts11 Aug 2021Disposed Of
Mohan Chandra Joshi Vs Prakash Arya & Another
Uttarakhand High Court · (2021) 08 UK CK 0154
High Courts11 Aug 2021Disposed Of
Pooran Singh Mehra Vs Abhya Saxena
Uttarakhand High Court · (2021) 08 UK CK 0151
High Courts11 Aug 2021Disposed Of
Jokhan Singh Vs Ranjana Rajguru
Uttarakhand High Court · (2021) 08 UK CK 0149
High Courts10 Aug 2021Disposed Of
Rajesh Singh Rawat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0223
High Courts10 Aug 2021Disposed Of
Gyan Chandra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0222
High Courts10 Aug 2021Disposed Of
Deep Chandra Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0221
High Courts10 Aug 2021Disposed Of
Avanish Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0219
High Courts10 Aug 2021Allowed
Suman Lata & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0181
Indian Penal Code, 1860 — Section 120B, 323, 328, 376, 389, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Constitution Of India, 1950 — Article 226
High Courts10 Aug 2021Disposed Of
Ved Parkash Gupta Vs Nitesh Kumar Jha & Others
Uttarakhand High Court · (2021) 08 UK CK 0147
High Courts10 Aug 2021Disposed Of
Puran Singh Bisht Vs Ashok Kumar & Others
Uttarakhand High Court · (2021) 08 UK CK 0146
High Courts10 Aug 2021Allowed
Nepal Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 08 UK CK 0142
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 365, 367Constitution Of India, 1950 — Article 21
High Courts10 Aug 2021Disposed Of
Preetam Gurung Vs Lokesh Agarwal And Others
Uttarakhand High Court · (2021) 08 UK CK 0141
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts10 Aug 2021Disposed Of
Pawan Kumar Vs Banti & Others
Uttarakhand High Court · (2021) 08 UK CK 0140
High Courts10 Aug 2021Allowed
State Of Uttar Pradesh & Another Vs Presiding Officer, Labour Court, Haridwar And Another
Uttarakhand High Court · (2021) 08 UK CK 0138
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts10 Aug 2021Disposed Of
Muntijeer And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0135
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 323, 354, 452, 504, 506
High Courts10 Aug 2021Disposed Of
Datt Ram Joshi Vs Ashok Kumar Verma & Another
Uttarakhand High Court · (2021) 08 UK CK 0132