High Courts12 Aug 2021Disposed Of
Saroj Rawat Vs State of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0197
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 370 of 1,060
High Courts12 Aug 2021Disposed Of
Ved Prakash Arya And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 08 UK CK 0196
Constitution Of India, 1950 — Article 226
High Courts12 Aug 2021
Kheemanand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0195
High Courts12 Aug 2021
Hema Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0194
High Courts12 Aug 2021Disposed Of
Rajesh Gupta Vs District Magistrate, Dehradun And Others
Uttarakhand High Court · (2021) 08 UK CK 0193
High Courts12 Aug 2021Disposed Of
Pramod Kumar Vs D Santhian Pandian And Others
Uttarakhand High Court · (2021) 08 UK CK 0192
High Courts12 Aug 2021Dismissed
Kapil Kumar Agarwal Vs Vinod Kumar Agarwal
Uttarakhand High Court · (2021) 08 UK CK 0180
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a)Constitution Of India, 1950 — Article 227
High Courts12 Aug 2021Disposed Of
Amit Goyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0178
Uttar Pradesh Excise Act, 1910 — Section 11
High Courts12 Aug 2021Disposed Of
Tej Pal Singh Vs Ashok Gusain
Uttarakhand High Court · (2021) 08 UK CK 0175
High Courts12 Aug 2021Disposed Of
Manoj Kumar Vs Dr. Arun Kumar Tripathi & Another
Uttarakhand High Court · (2021) 08 UK CK 0171
High Courts11 Aug 2021Allowed
Sanjay Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0226
High Courts11 Aug 2021Disposed Of
Bhagat Ram Uniyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0225
High Courts11 Aug 2021Disposed Of
Suresh Chandra Tiwari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0224
High Courts11 Aug 2021Dismissed
Naina Tamta Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0169
High Courts11 Aug 2021Dismissed
Harish Chandra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0168
High Courts11 Aug 2021Dismissed
Virendra Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0167
High Courts11 Aug 2021Dismissed
Ajay Pandey Vs District Magistrate Collector Nainital And Others
Uttarakhand High Court · (2021) 08 UK CK 0166
United Provinces Excise Act Of, 1910 — Section 28, 40Constitution Of India, 1950 — Article 226
High Courts11 Aug 2021Disposed Of
Satendra Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0165
High Courts11 Aug 2021Disposed Of
Jajvinder Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0164
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts11 Aug 2021Disposed Of
Narendra Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 08 UK CK 0163
Code Of Criminal Procedure, 1973 — Section 482