COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 368 of 1,060

High Courts17 Aug 2021Disposed Of

Aadil Vs State Of Uttarakhand & Anr

Uttarakhand High Court · (2021) 08 UK CK 0267

Indian Penal Code, 1860 — Section 307, 504, 506Code Of Criminal Procedure, 1973 — Section 320Constitution Of India, 1950 — Article 226
High Courts16 Aug 2021Allowed

Mohd. Yunus Vs Naveen Jha

Uttarakhand High Court · (2021) 08 UK CK 0253

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Aug 2021Allowed/ Dismissed

Sageer And Others Vs Mumtaz And Others

Uttarakhand High Court · (2021) 08 UK CK 0232

Specific Relief Act, 1963 — Section 28, 28(1), 28(3)Limitation Act, 1962 — Section 137Code Of Civil Procedure, 1908 — Order 9 Rule 13