High Courts13 Aug 2021Disposed Of
Dr. Praksh Singh Mehra Vs S.T.S. Lepcha
Uttarakhand High Court · (2021) 08 UK CK 0212
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 369 of 1,060
High Courts13 Aug 2021Disposed Of
Pratap Singh Vs Sanjay Kumar Pandey
Uttarakhand High Court · (2021) 08 UK CK 0210
High Courts13 Aug 2021Disposed Of
Goli Das Vs Om Prakash & Another
Uttarakhand High Court · (2021) 08 UK CK 0206
High Courts13 Aug 2021Disposed Of
Durga Singh Danu & Others Vs Ravi Nath Raman & Others
Uttarakhand High Court · (2021) 08 UK CK 0203
High Courts13 Aug 2021Disposed Of
Pradeep Singh Vs R.K. Kunwar & Others
Uttarakhand High Court · (2021) 08 UK CK 0202
High Courts13 Aug 2021Disposed Of
Dinesh Chand Pokhariyal Vs S. Ramaswamy & Others
Uttarakhand High Court · (2021) 08 UK CK 0191
High Courts13 Aug 2021Disposed Of
Pawan Kumar & Others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0189
High Courts13 Aug 2021Disposed Of
Subodh Gupta Vs Virendra Kumar
Uttarakhand High Court · (2021) 08 UK CK 0187
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts13 Aug 2021Disposed Of
Sudhir Lodhi Vs Bobby Gurung Alias Babita Gurung And Others
Uttarakhand High Court · (2021) 08 UK CK 0186
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts13 Aug 2021Dismissed
Naeem Khan Vs Angesh Kumar Singh
Uttarakhand High Court · (2021) 08 UK CK 0185
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts13 Aug 2021Dismissed
Kanti Devi & Others Vs Manish Singh & Another
Uttarakhand High Court · (2021) 08 UK CK 0184
High Courts13 Aug 2021Disposed Of
Geeta Mishra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0182
High Courts12 Aug 2021Disposed Of
Naval Kishor Vs Managing Director, Uttarakhand Transport Corporation at Dehradun And Others
Uttarakhand High Court · (2021) 08 UK CK 0227
Constitution Of India, 1950 — Article 226
High Courts12 Aug 2021Dismissed
Rupesh Kumar Vs Punjab National Bank & Others
Uttarakhand High Court · (2021) 08 UK CK 0220
Debts Due To Banks And Financial Institutions Act, 1993 — Section 19, 20, 22(1), 34DRT (Procedure) Rules, 1993 — Rule 5ACode Of Civil Procedure, 1908 — Order 47 Rule 7
High Courts12 Aug 2021Disposed Of
Rakesh Kumar Saxena Vs Managing Director, Uttarakhand Transport Corporation At Dehradun And Others
Uttarakhand High Court · (2021) 08 UK CK 0217
Constitution Of India, 1950 — Article 226
High Courts12 Aug 2021Allowed
Anuj Kumar & Others Vs Bharat Singh & Others
Uttarakhand High Court · (2021) 08 UK CK 0216
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)
High Courts12 Aug 2021Dismissed
Umar Shad Vs Naresh Kumar And Others
Uttarakhand High Court · (2021) 08 UK CK 0215
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 229B, 333Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts12 Aug 2021Disposed Of
Mahesh Chandra Singh & Another Vs Dilip Kumar & Another
Uttarakhand High Court · (2021) 08 UK CK 0201
High Courts12 Aug 2021Disposed Of
Narendra Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2021) 08 UK CK 0199
Indian Penal Code, 1860 — Section 147, 307, 504, 506Code Of Criminal Procedure, 1973 — Section 320Constitution Of India, 1950 — Article 226
High Courts12 Aug 2021Dismissed
Harihar Peeth Ashram And Another Vs Kailashanand Mission Trust & Others
Uttarakhand High Court · (2021) 08 UK CK 0198
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Constitution Of India, 1950 — Article 227