High Courts22 Jul 2021Dismissed
M/s Vantage Biotech Pvt. Ltd Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 07 UK CK 0149
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 380 of 1,060
High Courts22 Jul 2021Disposed Of
Abdul Majeed And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0148
High Courts22 Jul 2021Disposed Of
Vishwanath Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0147
High Courts22 Jul 2021Disposed Of
Madhu Kamboj Vs Uttarakhand Housing & Urban Development Authority And Others
Uttarakhand High Court · (2021) 07 UK CK 0146
High Courts22 Jul 2021Disposed Of
Arun Sarkar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0145
High Courts22 Jul 2021Disposed Of
Nirmal Pant Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0144
High Courts22 Jul 2021Dismissed
M/s GT Biopharma Private Limited Vs Indian Overseas Bank And Others
Uttarakhand High Court · (2021) 07 UK CK 0142
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 17
High Courts22 Jul 2021Disposed Of
Leelawati Vs Dilip Singh Kunwar & Another
Uttarakhand High Court · (2021) 07 UK CK 0140
High Courts22 Jul 2021
Bharti Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0139
Indian Penal Code, 1860 — Section 302, 323, 345, 504Protection Of Children From Sexual Offences Act, 2012 — Section 9, 10Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(3)Constitution Of India, 1950 — Article 32, 226
High Courts22 Jul 2021Disposed Of
Ravindra Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0136
High Courts20 Jul 2021Dismissed
Rohitash Thakur & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0134
High Courts20 Jul 2021Disposed Of
Digpal And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0133
High Courts20 Jul 2021Dismissed
Devans Modern Breweries Ltd. And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0132
High Courts20 Jul 2021Disposed Of
M/s Shiv Shakti Stone Crusher Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0131
High Courts20 Jul 2021Disposed Of
Madan Lal Vs District Magistrate, Haridwar & Others
Uttarakhand High Court · (2021) 07 UK CK 0130
High Courts20 Jul 2021Dismissed
Usha Aluminium Private Limited Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0129
High Courts20 Jul 2021Disposed Of
Bhupal Arya Vs Collector/District Magistrate Dehradun And Ors
Uttarakhand High Court · (2021) 07 UK CK 0128
High Courts20 Jul 2021Disposed Of
Harish Chand & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0127
High Courts20 Jul 2021Disposed Of
Ganesh Ram & Another Vs District Magistrate, Bageshwar & Others
Uttarakhand High Court · (2021) 07 UK CK 0126
High Courts20 Jul 2021Dismissed
Bhupal Ram Vs District Magistrate/ Collector, Bageshwar & Others
Uttarakhand High Court · (2021) 07 UK CK 0125