High Courts19 Jul 2021Disposed Of
S.M. Builders Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0123
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 381 of 1,060
High Courts19 Jul 2021Dismissed
Lachham Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0121
High Courts16 Jul 2021Dismissed
Harish Kumar Vs Collector/District Magistrate, Udham Singh Nagar & Others
Uttarakhand High Court · (2021) 07 UK CK 0120
High Courts16 Jul 2021Dismissed
Om Prakash Vs Collector/District Magistrate, Udham Singh Nagar & Others
Uttarakhand High Court · (2021) 07 UK CK 0119
High Courts16 Jul 2021Dismissed
Mohammad Sarwaryar Khan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0118
High Courts16 Jul 2021Disposed Of
Ishwar Chand Vs State Bank Of India & Others
Uttarakhand High Court · (2021) 07 UK CK 0117
High Courts16 Jul 2021Disposed Of
Pappy & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0116
High Courts16 Jul 2021Disposed Of
Deen Bandhu Mandal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0115
High Courts16 Jul 2021Disposed Of
Nirmal Mandal Vs Collector/District Magistrate, District Udham Singh Nagar And Others
Uttarakhand High Court · (2021) 07 UK CK 0114
High Courts15 Jul 2021Dismissed
Naresh Kumar And Ors Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0107
High Courts15 Jul 2021Dismissed
M/s Rudra Packers Vs Chief Commissioner Of State Tax & Anr
Uttarakhand High Court · (2021) 07 UK CK 0106
High Courts15 Jul 2021Dismissed
Ahmad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0104
High Courts15 Jul 2021Disposed Of
M/s Maa Stone Products Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0102
High Courts15 Jul 2021Allowed
Jagveer Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0101
High Courts15 Jul 2021Dismissed
Ram Gopal Vs District Magistrate, Haridwar & Others
Uttarakhand High Court · (2021) 07 UK CK 0100
High Courts15 Jul 2021Disposed Of
Vijay Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0099
High Courts15 Jul 2021Allowed
Bishan Singh Mehra S/o Sri Karam Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0097
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(vii-a), 8, 20, 50, 52A, 56, 57Constitution Of India, 1950 — Article 21
High Courts14 Jul 2021Dismissed
Dr. Shubham Kaudinya Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0113
High Courts14 Jul 2021Dismissed
Dr. Suman Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0112
High Courts14 Jul 2021Dismissed
Mashud Mohd Essar Husnain Khan & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0111