High Courts14 Jul 2021Disposed Of
M/s ABCI Infrastructure Pvt. Ltd. Vs Union Of India & Ors.
Uttarakhand High Court · (2021) 07 UK CK 0110
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 382 of 1,060
High Courts14 Jul 2021Disposed Of
Manish Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0109
High Courts14 Jul 2021Dismissed
Bhupesh Joshi Vs All India Council For Technical Education & Others
Uttarakhand High Court · (2021) 07 UK CK 0108
Constitution Of India, 1950 — Article 21
High Courts14 Jul 2021Dismissed
Priya Singh Choudhary Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0096
High Courts14 Jul 2021Disposed Of
Ashutosh Malasi Vs Nitesh Jha & Another
Uttarakhand High Court · (2021) 07 UK CK 0095
High Courts14 Jul 2021Disposed Of
Neeraj Singh Bisht Vs Nitesh Jha & Another
Uttarakhand High Court · (2021) 07 UK CK 0094
High Courts14 Jul 2021Disposed Of
Chandra Mohan Vs Nitesh Jha & Another
Uttarakhand High Court · (2021) 07 UK CK 0093
High Courts14 Jul 2021Disposed Of
Amit Kant Bhatt Vs Nitesh Jha & Another
Uttarakhand High Court · (2021) 07 UK CK 0092
High Courts14 Jul 2021Dismissed
Sangram Singh & Others Vs Union Of India & Others
Uttarakhand High Court · (2021) 07 UK CK 0090
High Courts14 Jul 2021Dismissed
Mahimanand Nautiyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0089
High Courts14 Jul 2021Dismissed
Dr. Cheni Khan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0088
High Courts14 Jul 2021Disposed Of
Mahboob Ali Vs District Magistrate, Haridwar And Another
Uttarakhand High Court · (2021) 07 UK CK 0087
High Courts14 Jul 2021Disposed Of
Dan Singh Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0086
High Courts13 Jul 2021Dismissed
Dr. Arshi Khan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0084
High Courts13 Jul 2021Allowed
Manoj Kaushik Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0083
United Provinces Excise Act, 1910 — Section 11(1)
High Courts13 Jul 2021Allowed
Akhil Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0082
Indian Penal Code, 1860 — Section 120B, 364A
High Courts13 Jul 2021Disposed Of
Saddam Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0079
Indian Penal Code, 1860 — Section 420
High Courts12 Jul 2021Dismissed
Abhishek Yadav Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0081
High Courts12 Jul 2021Dismissed
Rajendra Kumar Vs Union Of India And Others
Uttarakhand High Court · (2021) 07 UK CK 0080
High Courts12 Jul 2021Dismissed
Doon Defence Academy & Others Vs Central Board Of Direct Taxes & Others
Uttarakhand High Court · (2021) 07 UK CK 0078
Income Tax Act, 1961 — Section 143(3), 153A, 153C, 246