High Courts12 Jul 2021Disposed Of
Islam Vs Joint Magistrate/Sub Divisional Magistrate Roorkee & Others
Uttarakhand High Court · (2021) 07 UK CK 0077
Uttar Pradesh Municipalities Act, 1916 — Section 29B
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 383 of 1,060
High Courts12 Jul 2021Disposed Of
Ram Dular Singh Vs General Manager Bharti Axa Life Insurance Company Ltd. & Others
Uttarakhand High Court · (2021) 07 UK CK 0076
High Courts12 Jul 2021Disposed Of
Khim Singh Bisht Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 07 UK CK 0075
High Courts12 Jul 2021Disposed Of
Jyoti Malhotra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0074
Uttar Pradesh Excise Act, 1910 — Section 11(1)
High Courts12 Jul 2021Dismissed
Satyapal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0073
High Courts12 Jul 2021Disposed Of
Rajesh Kumar Tyagi Vs Ashish Chauhan & Another
Uttarakhand High Court · (2021) 07 UK CK 0072
High Courts12 Jul 2021Disposed Of
Yaseen & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 07 UK CK 0070
Indian Penal Code, 1860 — Section 147, 148, 307, 308, 323, 324, 504, 506
High Courts12 Jul 2021Disposed Of
Sultan & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 07 UK CK 0066
Indian Penal Code, 1860 — Section 307, 308, 323, 324, 506
High Courts09 Jul 2021Disposed Of
Shailesh Pant Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0069
High Courts09 Jul 2021Disposed Of
Nirmal Pant Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0068
High Courts09 Jul 2021Disposed Of
Bhawani Pant Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0067
High Courts09 Jul 2021Allowed
Himanshu Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0065
Indian Penal Code, 1860 — Section 34, 380, 411, 457Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(12), 12, 12(1), 102
High Courts09 Jul 2021Dismissed
Bansidhar Sharma Vs District Magistrate/Collector Bageshwar & Others
Uttarakhand High Court · (2021) 07 UK CK 0058
High Courts09 Jul 2021Disposed Of
Virendra Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0054
High Courts09 Jul 2021Disposed Of
Tara Chandra Singh Mehta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0051
High Courts09 Jul 2021Disposed Of
Suman Bisht Vs District Magistrate, District Pithoragarh & Others
Uttarakhand High Court · (2021) 07 UK CK 0050
High Courts08 Jul 2021Disposed Of
Anita Sarkar Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0063
High Courts08 Jul 2021Disposed Of
M/s Uttaranchal Foods, Bazpur Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2021) 07 UK CK 0062
High Courts08 Jul 2021Disposed Of
Sakiluddin And Ors Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0061
High Courts08 Jul 2021Dismissed
Anuj Gupta Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0056