High Courts08 Jul 2021Dismissed
Kiranpal Vs District Magistrate, Dehradun & Others
Uttarakhand High Court · (2021) 07 UK CK 0052
Uttar Pradesh Land Revenue Act, 1901 — Section 41
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 384 of 1,060
High Courts08 Jul 2021Dismissed
Shaukin Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0049
Indian Penal Code, 1860 — Section 307
High Courts08 Jul 2021Disposed Of
Bijendra Kumar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0048
High Courts07 Jul 2021Disposed Of
Tripti Sah Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0045
High Courts07 Jul 2021Dismissed
Mohd. Amir Siddiqui Vs Uttarakhand Transport Corporation & Ors
Uttarakhand High Court · (2021) 07 UK CK 0043
High Courts07 Jul 2021Disposed Of
Manav Dev Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0041
High Courts07 Jul 2021Disposed Of
Naveen Chand Panday Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0040
High Courts07 Jul 2021Disposed Of
Rahul Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0039
Indian Penal Code, 1860 — Section 328, 323, 376, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Jul 2021Dismissed
Rajendra Prasad Bamrara Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0038
Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 197
High Courts06 Jul 2021Dismissed
Bharat Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0037
High Courts06 Jul 2021Dismissed
Girish Chandra Tiwari Vs Board Of Revenue Uttarakhand At Dehradun And Others
Uttarakhand High Court · (2021) 07 UK CK 0036
Constitution Of India, 1950 — Article 226
High Courts06 Jul 2021Disposed Of
Ravipal Singh Saini Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0035
Uttarakhand Panchayati Raj Act, 2016 — Section 130(6)Constitution Of India, 1950 — Article 243-E(3)
High Courts06 Jul 2021Allowed
Kamaljeet Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts06 Jul 2021Allowed
Abhishek Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0033
Indian Penal Code, 1860 — Section 363, 366, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 161, 164Constitution Of India, 1950 — Article 21
High Courts06 Jul 2021Allowed
Pradeep Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Sections 8, 21, 22, 42, 50Constitution Of India, 1950 — Article 21
High Courts06 Jul 2021Dismissed
Dr. Mahendra Singh Rai Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0031
High Courts05 Jul 2021Disposed Of
Jagdish Chand Gupta Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2021) 07 UK CK 0030
High Courts05 Jul 2021Disposed Of
Wg. Cdr. Mohit Kumar Garg (Retd.) Vs Vice Chancellor, Hemwati Nandan Bahuguna Garhwal University Srinagar And Another
Uttarakhand High Court · (2021) 07 UK CK 0029
High Courts05 Jul 2021Allowed
M/s Laxmi Stone Crusher Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0028
Uttarakhand Minerals (Prevention Of Illegal Mining, Transportation & Storage) (Amendment) Rules, 2015 — Rule 13(1)
High Courts05 Jul 2021Disposed Of
M/s Dayal Seeds Vs Nainital Bank Ltd. And Others
Uttarakhand High Court · (2021) 07 UK CK 0027
Securitisation And Reconstruction Of Financial Assets Andenforcement Of Security Interest Act, 2002 — Section 14