COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 386 of 1,060

High Courts01 Jul 2021Dismissed

M/s Mica Glass Industries Vs Uttarakhand Environment Protection And Pollution Control Board Another

Uttarakhand High Court · (2021) 07 UK CK 0003

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 31A

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High Courts01 Jul 2021Allowed

Nafees & Another @Hash State Of Uttarakhand

Uttarakhand High Court · (2021) 07 UK CK 0002

Indian Penal Code, 1860 — Section 120B, 148, 149, 302Code Of Criminal Procedure, 1973 — Section 161, 311

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High Courts01 Jul 2021Disposed Of

Amit Sharma Vs Varun Chaudhary

Uttarakhand High Court · (2021) 07 UK CK 0001

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High Courts30 Jun 2021Partly Allowed

Hariom & Others Vs State Of Uttarakhand

Uttarakhand High Court · (2021) 06 UK CK 0159

Indian Penal Code, 1860 — Section 304, 304(II), 323, 506Code Of Criminal Procedure, 1973 — Section 207, 313

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High Courts30 Jun 2021Disposed Of

Digvijay Singh Kandari & Others Vs Pauli Messy And Others

Uttarakhand High Court · (2021) 06 UK CK 0158

Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 12, 16, 18

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High Courts30 Jun 2021Disposed Of

Vidit Jain Vs Presiding Authority Payment Of Wages Act And Assistant Labour Commissioner Haridwar And Others

Uttarakhand High Court · (2021) 06 UK CK 0157

Payment Of Wages Act Of, 1936 — Section 15(2), 15(3)Constitution Of India, 1950 — Article 226

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High Courts30 Jun 2021Dismissed

Suresh Chand Ramola Vs Union Of India And Others

Uttarakhand High Court · (2021) 06 UK CK 0156

Constitution Of India, 1950 — Article 226

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High Courts30 Jun 2021Disposed Of

Hosiyar Chand Vs State Of Uttarakhand & Ors

Uttarakhand High Court · (2021) 06 UK CK 0155

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High Courts30 Jun 2021Disposed Of

Dev Bhoomi Institute Of Medical College Of Ayurveda And Hospital Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0154

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High Courts30 Jun 2021Disposed Of

M/s Gupta Electric Company Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0153

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High Courts30 Jun 2021Disposed Of

Society For Nurcher Education And Health Advancement Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0152

Constitution Of India, 1950 — Article 300A

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High Courts30 Jun 2021Disposed Of

Sartaj Jahan Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0150

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High Courts30 Jun 2021Disposed Of

Ramvraksh Sahani Vs State Of Uttarakhand And Ors

Uttarakhand High Court · (2021) 06 UK CK 0149

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High Courts30 Jun 2021Disposed Of

Amipal @ Dharampal And Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0148

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High Courts30 Jun 2021Disposed Of

Zameel & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 06 UK CK 0146

Indian Penal Code, 1860 — Section 323, 504, 506

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High Courts30 Jun 2021Disposed Of

Rahat Ali & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 06 UK CK 0145

Indian Penal Code, 1860 — Section 147, 148, 149, 354, 504, 506

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High Courts29 Jun 2021Dismissed

Harpreet Kaur Vs Hindustan Petroleum Corporation Ltd.

Uttarakhand High Court · (2021) 06 UK CK 0144

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High Courts29 Jun 2021Dismissed

Mahak Singh Vs District Magistrate, Haridwar & Others

Uttarakhand High Court · (2021) 06 UK CK 0143

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High Courts29 Jun 2021Disposed Of

Anil Jetli Vs Superintending Engineer Civil Circle, P.W.D. Haridwar & Others

Uttarakhand High Court · (2021) 06 UK CK 0142

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High Courts29 Jun 2021Disposed Of

Chamman Singh & Others Vs Union Of India & Others

Uttarakhand High Court · (2021) 06 UK CK 0141

National Highways Act, 1956 — Section 3(E), 3(G), 3H(5)

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