COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 387 of 1,060

High Courts29 Jun 2021Partly Allowed

Urba Dutt Bhatt Vs State Of Uttarakhand

Uttarakhand High Court · (2021) 06 UK CK 0140

Code Of Criminal Procedure, 1973 — Section 164, 207, 313Indian Penal Code, 1860 — Section 342, 376, 504, 506, 511Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 18

High Courts29 Jun 2021Disposed Of

Poonam Kumari Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0139

High Courts29 Jun 2021Disposed Of

Anita Jaiswal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0138

Central Excise Act, 1944 — Section 11(1)

High Courts29 Jun 2021Disposed Of

Mohan Lal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0137

Central Excise Act, 1944 — Section 11(1)

High Courts29 Jun 2021Disposed Of

Avtar Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0136

Central Excise Act, 1944 — Section 11(1)

High Courts29 Jun 2021Disposed Of

Raj Kumar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0135

High Courts29 Jun 2021Disposed Of

Dharmi Devi Vs District Magistrate, Udham Singh Nagar & Another

Uttarakhand High Court · (2021) 06 UK CK 0134

High Courts28 Jun 2021Disposed Of

Trilok Chand Gupta And Company Vs National Highway Authority Of India & Another

Uttarakhand High Court · (2021) 06 UK CK 0132

National Highways Act, 1956 — Section 3G, 3G(5), 3H(1)Arbitration And Conciliation Act, 1996 — Section 34

High Courts28 Jun 2021Dismissed

Sunder Lal Lekhwar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0130

Constitution Of India, 1950 — Article 226

High Courts28 Jun 2021Disposed Of

M/s B.K. Industries Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0129

High Courts28 Jun 2021Disposed Of

M/s Maa Sharda Tent House & Decorators Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0128

High Courts28 Jun 2021Dismissed

M/s Bora Varnish Udyog Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0127

High Courts28 Jun 2021Dismissed

Amita Sharma Vs Collector District Magistrate Haridwar & Others

Uttarakhand High Court · (2021) 06 UK CK 0125

Constitution Of India, 1950 — Article 227

High Courts28 Jun 2021Disposed Of

Indra Jeet Singh & Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 06 UK CK 0124

Indian Penal Code, 1860 — Section 147, 323, 352, 504, 506

High Courts25 Jun 2021Disposed Of

Megha Dabral & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 06 UK CK 0123

High Courts25 Jun 2021Disposed Of

Mohit Kumar Garg Vs Vice Chancellor, Hemwati Nandan Bahuguna Garhwal University & Others

Uttarakhand High Court · (2021) 06 UK CK 0122

High Courts25 Jun 2021Disposed Of

Atul Kumar & Others Vs Vice Chancellor, Hemvati Nandan Bahuguna Garhwal University, Srinagar & Others

Uttarakhand High Court · (2021) 06 UK CK 0120

High Courts25 Jun 2021Disposed Of

Manila Resorts Pvt. Ltd Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 06 UK CK 0119

High Courts25 Jun 2021Disposed Of

M/s GT Biopharma Private Ltd Vs Indian Overseas Bank & Anr

Uttarakhand High Court · (2021) 06 UK CK 0117

High Courts25 Jun 2021Disposed Of

Ashok Kumar Jindal Vs Project Director, National High Way of India, And Others

Uttarakhand High Court · (2021) 06 UK CK 0116