High Courts22 Jun 2021Dismissed
M/s Randhawa Enterprises Bilaspur Rampur Uttar Pradesh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0093
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 389 of 1,060
High Courts22 Jun 2021Dismissed
Om Prakash Vs District Magistrate Haridwar And Others
Uttarakhand High Court · (2021) 06 UK CK 0092
High Courts22 Jun 2021Disposed Of
Bheem Bahadur Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0091
High Courts22 Jun 2021Disposed Of
Faizaan And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0090
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307
High Courts22 Jun 2021Dismissed
Sukhpal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 06 UK CK 0083
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 302
High Courts22 Jun 2021
Rajendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 06 UK CK 0082
Code Of Criminal Procedure, 1973 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Constitution Of India, 1950 — Article 21
High Courts22 Jun 2021Disposed Of
Mohan Ram Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0081
High Courts22 Jun 2021Disposed Of
Maratak Pashu Shavchhedan Samiti Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0080
High Courts22 Jun 2021Dismissed
Pradeep Kumar & Others Vs District Magistrate, Dehradun & Others
Uttarakhand High Court · (2021) 06 UK CK 0079
High Courts22 Jun 2021Disposed Of
Shivmurti Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 06 UK CK 0076
Indian Penal Code, 1860 — Section 120B, 376AB, 376DA, 376DB, 376(3), 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 437(3), 438Constitution Of India, 1950 — Article 21
High Courts21 Jun 2021Dismissed
Santosh Singh Airi Vs Sunita Aithani
Uttarakhand High Court · (2021) 06 UK CK 0075
Hindu Marriage Act, 1955 — Section 24
High Courts21 Jun 2021Disposed Of
Bijendra Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 06 UK CK 0074
High Courts21 Jun 2021Disposed Of
Vikas Kumar Vs Executive Engineer, Electricity Distribution Division
Uttarakhand High Court · (2021) 06 UK CK 0072
High Courts21 Jun 2021Disposed Of
Sukhdev Singh And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 06 UK CK 0069
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 269, 270, 307, 341, 504, 506
High Courts21 Jun 2021Disposed Of
Riyazudeen Vs Canara Bank (E-Syndicate Bank) Ltd.And Another
Uttarakhand High Court · (2021) 06 UK CK 0068
High Courts21 Jun 2021Disposed Of
Bhagwati Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0067
High Courts21 Jun 2021Dismissed
Dapic Paramedical Society & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0066
Constitution Of India, 1950 — Article 13(2), 19(1)(g), 254
High Courts18 Jun 2021Disposed Of
Surti Alias Surat Lal & Others Vs Director Rehabilitation Tehri Dam Project & Others
Uttarakhand High Court · (2021) 06 UK CK 0063
High Courts18 Jun 2021Disposed Of
Education Welfare Society Haldwani Vs R. Meenakshi Sundaram
Uttarakhand High Court · (2021) 06 UK CK 0062
High Courts18 Jun 2021Allowed
Sunil Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 06 UK CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 365, 367Constitution Of India, 1950 — Article 21