High Courts16 Jun 2021Disposed Of
Suman Arora Vs Uttarakhand Power Corporation Ltd
Uttarakhand High Court · (2021) 06 UK CK 0038
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 391 of 1,060
High Courts16 Jun 2021Disposed Of
Deepak Rayal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0037
High Courts16 Jun 2021Disposed Of
Heera Lal & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0032
Indian Penal Code, 1860 — Section 147,148, 149, 307, 323, 354, 452, 504, 506
High Courts15 Jun 2021Disposed Of
Parvesh Kumar Vs Baburam And Others
Uttarakhand High Court · (2021) 06 UK CK 0030
Consumer Protection Act, 2019 — Section 72
High Courts15 Jun 2021Disposed Of
Jasbir Kaur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0029
High Courts15 Jun 2021Dismissed
Dr. Chirag Sundesha Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0028
High Courts15 Jun 2021Dismissed
Suraj Singh Negi & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0027
High Courts15 Jun 2021Dismissed
Deepa Karki Vs Tulsiram And Others
Uttarakhand High Court · (2021) 06 UK CK 0026
High Courts15 Jun 2021Dismissed
Sur endra Kumar Khanna Vs Dheeraj Sahu
Uttarakhand High Court · (2021) 06 UK CK 0025
High Courts14 Jun 2021Disposed Of
M/s The Bazpur Co-operative Sugar Factory Ltd Vs Employees Provident Fund Organization And Another
Uttarakhand High Court · (2021) 06 UK CK 0023
Employees’ Provident Funds & Misc. Provisions Act, 1952 — Section 7I, 7O, 7Q, 14B
High Courts14 Jun 2021Dismissed
Ranvir Singh Bisht Vs Brijesh Kumar Sant
Uttarakhand High Court · (2021) 06 UK CK 0022
High Courts14 Jun 2021Disposed Of
Omveer Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0021
High Courts11 Jun 2021Dismissed
Narendra Singh Vs District Magistrate/Collector Bageshwar & Others
Uttarakhand High Court · (2021) 06 UK CK 0020
High Courts11 Jun 2021Dismissed
Chanchal Singh Vs District Magistrate/Collector Bageshwar & Others
Uttarakhand High Court · (2021) 06 UK CK 0019
High Courts11 Jun 2021Disposed Of
Rohit Bhargav Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0018
Indian Penal Code, 1860 — Section 420, 504, 506
High Courts11 Jun 2021Dismissed
Vinod Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0017
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 6, 18(5)
High Courts11 Jun 2021Allowed
Ram Gopal Vs District Magistrate Udham Singh Nagar
Uttarakhand High Court · (2021) 06 UK CK 0016
High Courts11 Jun 2021Allowed
Rajesh Kumar And Others Vs District Magistrate Udham Singh Nagar
Uttarakhand High Court · (2021) 06 UK CK 0015
High Courts11 Jun 2021Disposed Of
M/s B.K. Industries Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0013
High Courts11 Jun 2021Allowed
Chandan Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0011