High Courts25 Jun 2021Dismissed
Ravi Dutt Sharma & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0115
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 388 of 1,060
High Courts25 Jun 2021Dismissed
Rajkumar Vs Union Of India & Others
Uttarakhand High Court · (2021) 06 UK CK 0114
High Courts25 Jun 2021Disposed Of
Dinesh Saini & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0109
Indian Penal Code, 1860 — Section 328, 354, 504, 506Scheduled Castes And Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 (Amended 2015) — Section 3(1)
High Courts24 Jun 2021Dismissed
Gagan Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0121
High Courts24 Jun 2021Allowed
M/s Vimal Petrothin Private Limited Vs Commissioner, CGST And Others
Uttarakhand High Court · (2021) 06 UK CK 0112
Central Goods And Services Tax (CGST) Rules, 2017 — Rule 86(A)(1), 86(A)(2), 86(A)(3)
High Courts24 Jun 2021Disposed Of
M/s Bharat Juth House Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 06 UK CK 0111
High Courts24 Jun 2021Dismissed
Yogesh Johar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 06 UK CK 0110
High Courts24 Jun 2021Disposed Of
Vijay Pal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0108
High Courts24 Jun 2021Disposed Of
Anil Kumar & Others Vs Nagar Nigam, Haridwar & Another
Uttarakhand High Court · (2021) 06 UK CK 0107
Constitution Of India, 1950 — Article 226
High Courts23 Jun 2021Disposed Of
Kulwant Singh Vs Union Of India & Others
Uttarakhand High Court · (2021) 06 UK CK 0106
National Highways Act, 1956 — Section 3G(5)
High Courts23 Jun 2021Disposed Of
Rizwan Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 06 UK CK 0105
High Courts23 Jun 2021Disposed Of
Neeraj Kumar Vs Chief Education Officer District Haridwar & Others
Uttarakhand High Court · (2021) 06 UK CK 0104
High Courts23 Jun 2021Disposed Of
Subhash Singh Kutiyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0103
Uttar Pradesh Excise Act, 1910 — Section 11(2), 11(2)(iii)
High Courts23 Jun 2021Dismissed
Krishan Ballabh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 06 UK CK 0101
High Courts23 Jun 2021Dismissed
Guru Ram Dass (Post Graduate) Institute Of Management And Technology Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 06 UK CK 0100
High Courts23 Jun 2021Dismissed
Rajeev Arora Vs Nagar Nigam, Rudrapur And Another
Uttarakhand High Court · (2021) 06 UK CK 0098
Constitution Of India, 1950 — Article 226
High Courts23 Jun 2021Disposed Of
Sandeep & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0095
Indian Penal Code, 1860 — Section 307, 323, 452, 504, 506
High Courts22 Jun 2021
Noori Begum Alias Akansha Vs Senior Superintending Of Police Udham Singh Nagar
Uttarakhand High Court · (2021) 06 UK CK 0160
High Courts22 Jun 2021Disposed Of
Harish Ram Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 06 UK CK 0099
Payment Of Gratuity Act, 1972 — Section 7(3A), 7(3-4)
High Courts22 Jun 2021
Kirpal Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 06 UK CK 0094
Indian Penal Code, 1860 — Section 323, 504, 506