High Courts05 Jul 2021Partly Allowed
Nawab Ali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0026
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 385 of 1,060
High Courts05 Jul 2021Allowed
Fazlu Rahman Vs Commissioner, Garhwal Mandal Pauri, Camp Dehradun & Others
Uttarakhand High Court · (2021) 07 UK CK 0025
Central Excise Act, 1944 — Section 60Indian Penal Code, 1860 — Section 292Arms Act, 1959 — Section 17
High Courts05 Jul 2021Dismissed
Puja Rani Vs Dinesh Singh
Uttarakhand High Court · (2021) 07 UK CK 0024
High Courts05 Jul 2021Disposed Of
M/s Uttaranchal Builders Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0023
High Courts05 Jul 2021Disposed Of
Sathya Sai Trust U.P.-U.K. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0015
High Courts02 Jul 2021Dismissed
Laxman Singh Lingwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0022
High Courts02 Jul 2021Dismissed
Vijender Singh Vs Regional Manager, Canara Bank And Another
Uttarakhand High Court · (2021) 07 UK CK 0021
High Courts02 Jul 2021Dismissed
Mussarat Nabi Khan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0020
High Courts02 Jul 2021Disposed Of
Shrishti Karnwal, Alias Shrishti Onkar Vs Union Of India & Others
Uttarakhand High Court · (2021) 07 UK CK 0019
Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4Passports Act, 1967 — Section 10(3)(e)
High Courts02 Jul 2021Dismissed
Sukhpal Singh Vs District Magistrate, Haridwar And Others
Uttarakhand High Court · (2021) 07 UK CK 0018
High Courts02 Jul 2021Allowed
Imran Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 412Arms Act, 1959 — Section 25(1B)(a)Constitution Of India, 1950 — Article 21
High Courts02 Jul 2021Dismissed
Dr. Bhuvan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0012
High Courts02 Jul 2021Disposed Of
Jaypal Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0011
Indian Penal Code, 1860 — Section 147, 323, 504
High Courts01 Jul 2021Allowed
Paramjeet Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 07 UK CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376Constitution Of India, 1950 — Article 21
High Courts01 Jul 2021Dismissed
Gopal Singh Puna Vs District Magistrate, Bageshwar & Ors
Uttarakhand High Court · (2021) 07 UK CK 0009
High Courts01 Jul 2021Dismissed
Serveshwar Mahadev Vaikunth Dham Mukti Dwar Akhara Pari Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0008
High Courts01 Jul 2021Disposed Of
Nazruddin Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 07 UK CK 0007
High Courts01 Jul 2021Dismissed
Dr. Ashish Kumar Srivastava Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0006
High Courts01 Jul 2021Dismissed
Dr. Bhumika Arora Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0005
High Courts01 Jul 2021Dismissed
Pooran Chandra Dorbi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 07 UK CK 0004