High Courts27 Oct 2021Disposed Of
Wing Commander Mohit Kumar Garg Vs Director, Technical Education, Government Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0169
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 351 of 1,060
High Courts27 Oct 2021Disposed Of
Wing Commander Sudesh Kumar Vs Registrar Firms Society And Chits & Others
Uttarakhand High Court · (2021) 10 UK CK 0168
High Courts27 Oct 2021Dismissed
Dharamveer Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0167
High Courts27 Oct 2021Disposed Of
Sudhakar Benjwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0166
High Courts27 Oct 2021Allowed
Sansar Singh Vs Mussoorie Dehradun Development Authority & Another
Uttarakhand High Court · (2021) 10 UK CK 0165
High Courts27 Oct 2021Disposed Of
Nirmal Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0164
High Courts27 Oct 2021Disposed Of
Gurukul Kangri Haridwar Vs Haridwar-Roorkee Development Authority
Uttarakhand High Court · (2021) 10 UK CK 0163
High Courts26 Oct 2021Disposed Of
Drona�s International School Society And Another Vs Union Of India And Others
Uttarakhand High Court · (2021) 10 UK CK 0159
High Courts26 Oct 2021Disposed Of
Flexiflow Polymers LLP & Another Vs Union Of India & Others
Uttarakhand High Court · (2021) 10 UK CK 0158
High Courts26 Oct 2021Disposed Of
Dinesh Singh Sammal Vs Dr. Ahmad Iqbal
Uttarakhand High Court · (2021) 10 UK CK 0153
High Courts26 Oct 2021Dismissed
Jitendra Singh Vs Union Of India And Others
Uttarakhand High Court · (2021) 10 UK CK 0151
High Courts26 Oct 2021Disposed Of
Om Prakash Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0149
High Courts26 Oct 2021Dismissed
Shyam Sunder Tewari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0148
High Courts26 Oct 2021Dismissed
Neeta Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 10 UK CK 0137
Uttar Pradesh Municipalities Act, 1916 — Section 13(D)(e), 40, 40(1)(a), 40(6)
High Courts26 Oct 2021Dismissed
Iqbal Ahmed. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0136
Uttarakhand Annual Transfer Of Public Servants Act, 2017 — Section 19
High Courts26 Oct 2021Disposed Of
Rajendra Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0135
High Courts25 Oct 2021Dismissed
Sachin Kalra Vs Meenakshi
Uttarakhand High Court · (2021) 10 UK CK 0145
High Courts25 Oct 2021Dismissed
Sandeep Kumar Vs Kishan Ram Tamta And Another
Uttarakhand High Court · (2021) 10 UK CK 0134
Motor Vehicles Act, 1988 — Section 140, 166
High Courts25 Oct 2021Disposed Of
M/s Maa Store Products Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0131
High Courts25 Oct 2021Disposed Of
Jawahar Singh & Another Vs District Magistrate, District Udham Singh Nagar & Others
Uttarakhand High Court · (2021) 10 UK CK 0129