High Courts28 Oct 2021Disposed Of
Pawan Kumar Vs Branch Manager Bajpur Canara Bank & Another
Uttarakhand High Court · (2021) 10 UK CK 0195
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 350 of 1,060
High Courts28 Oct 2021Disposed Of
Anil Singh Vs District Magistrate Pauri & Others
Uttarakhand High Court · (2021) 10 UK CK 0194
High Courts28 Oct 2021Disposed Of
Anil Uniyal Vs Uttarakhand Gramin Bank, Earlier known As The Uttaranchal Gramin Bank
Uttarakhand High Court · (2021) 10 UK CK 0193
High Courts28 Oct 2021Allowed
Aasif Kuraisi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0191
High Courts28 Oct 2021Disposed Of
Raj Kumar Vs Vinod Kumar Suman
Uttarakhand High Court · (2021) 10 UK CK 0190
High Courts28 Oct 2021Disposed Of
Yogesh Sharma Vs R.K. Sudhanshu
Uttarakhand High Court · (2021) 10 UK CK 0189
High Courts28 Oct 2021Disposed Of
Anjali Bhaskar Vs Bhupendra Kaur Aulakh & Others
Uttarakhand High Court · (2021) 10 UK CK 0185
High Courts27 Oct 2021Dismissed
Puran Singh Bisht Vs Ashok Kumar And Others
Uttarakhand High Court · (2021) 10 UK CK 0184
Contempt Of Courts Act, 1971 — Section 19
High Courts27 Oct 2021Disposed Of
M/s Sarthak Medicos And Another Vs Bank Of India And Another
Uttarakhand High Court · (2021) 10 UK CK 0183
High Courts27 Oct 2021Disposed Of
Ajay Saini Vs Sub Regional Transport Officer, Haridwar
Uttarakhand High Court · (2021) 10 UK CK 0182
High Courts27 Oct 2021Allowed
Madan Singh Pokhariyal And Others Vs Competent Authority/ Special Land Acquisition Officer Dehradun And Another
Uttarakhand High Court · (2021) 10 UK CK 0181
National Highways Act, 1956 — Section 3A
High Courts27 Oct 2021Disposed Of
Harish Singh Negi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0180
High Courts27 Oct 2021Disposed Of
Harish Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0179
High Courts27 Oct 2021Disposed Of
Basant Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0178
High Courts27 Oct 2021Disposed Of
Pyare Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0177
High Courts27 Oct 2021Disposed Of
Geeta Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0176
High Courts27 Oct 2021Dismissed
Devendra Singh Nauliya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0175
High Courts27 Oct 2021Dismissed
Rameshwar Kandwal @ Ram Kandwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0173
High Courts27 Oct 2021Dismissed
Dev Ashish Sarkar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0171
Uttarakhand Cooperative Societies Act, 2003 — Section 74B, 99C
High Courts27 Oct 2021Disposed Of
Hemlata Singh Vs Executive Officer/Chairperson Tax Assessment Committee, Nagar Palika Parishad, Naintial
Uttarakhand High Court · (2021) 10 UK CK 0170