High Courts08 Nov 2021Allowed
Roshni Rawat And Another Vs Shailendra Kannaujia
Uttarakhand High Court · (2021) 11 UK CK 0014
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(7), 22
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 348 of 1,060
High Courts08 Nov 2021Dismissed
Khairun Nisha Khan Vs District Magistrate, Nainital & Others
Uttarakhand High Court · (2021) 11 UK CK 0013
High Courts08 Nov 2021Disposed Of
Sudhir Mohan & Another Vs All India Council For Technical Education
Uttarakhand High Court · (2021) 11 UK CK 0012
High Courts08 Nov 2021Dismissed
Abhishek Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0010
High Courts08 Nov 2021Dismissed
Kapil Kumar Goyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0008
High Courts08 Nov 2021Dismissed
Vineet & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0007
Indian Penal Code, 1860 — Section 302, 319
High Courts08 Nov 2021Disposed Of
Shariq Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 11 UK CK 0001
Indian Penal Code, 1860 — Section 34, 302Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(12), 12, 12(1)
High Courts02 Nov 2021Allowed
Soniya Alias Sony Vs Varun Vashisht
Uttarakhand High Court · (2021) 11 UK CK 0223
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts01 Nov 2021Disposed Of
Pooran Singh & Others Vs Tehsildar, Tehsil Laksar District Haridwar & Others
Uttarakhand High Court · (2021) 11 UK CK 0222
High Courts01 Nov 2021Dismissed
Ravi Shankar Joshi Vs District Magistrate, Nainital/Ex-Officio President & Others
Uttarakhand High Court · (2021) 11 UK CK 0221
High Courts01 Nov 2021Disposed Of
Ram Babu Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0219
High Courts01 Nov 2021Dismissed
M/s Naveen Kisan Rice Mill & Others Vs Satendra Pal Singh
Uttarakhand High Court · (2021) 11 UK CK 0218
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 14
High Courts01 Nov 2021Dismissed
Dr. Alok Kumar Srivastava Vs Dr. Rajesh Kumar Adhana
Uttarakhand High Court · (2021) 11 UK CK 0217
High Courts01 Nov 2021Disposed Of
Daulat Ram And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0216
Indian Penal Code, 1860 — Section 147, 323, 341, 504Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts30 Oct 2021Disposed Of
Dr. Smt. Chetana Pokhriyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0227
High Courts29 Oct 2021
Maladevi @ Malavati Vs District Magistrate, Haridwar & Another
Uttarakhand High Court · (2021) 10 UK CK 0226
High Courts29 Oct 2021Allowed
Munni Tiwari Vs District Magistrate, Nainital & Others
Uttarakhand High Court · (2021) 10 UK CK 0225
High Courts29 Oct 2021Disposed Of
Ram Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0224
Uttarakhand Cooperative Societies Rule, 2004 — Rule 440
High Courts29 Oct 2021Disposed Of
Sumit Rawat Vs Kurmanchal Bank & Others
Uttarakhand High Court · (2021) 10 UK CK 0223
High Courts29 Oct 2021Disposed Of
Spark Electrodes Pvt. Ltd Vs Union Of India & Others
Uttarakhand High Court · (2021) 10 UK CK 0222