High Courts15 Nov 2021Dismissed
Rajesh Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0064
Uttarakhand Co-operatives Societies Act, 2003 — Section 70, 92
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 346 of 1,060
High Courts15 Nov 2021Disposed Of
R.K. Kirana Store Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0063
High Courts15 Nov 2021Disposed Of
Lavkush Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0061
High Courts15 Nov 2021Allowed
Sunil Patel Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 504, 506Constitution Of India, 1950 — Article 21
High Courts15 Nov 2021Disposed Of
M/s Dolce Food Pvt. Ltd. And Others Vs Debt Recovery Appellate Tribunal And Others
Uttarakhand High Court · (2021) 11 UK CK 0057
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17, 18, 18(1)Constitution Of India, 1950 — Article 226, 227
High Courts15 Nov 2021Dismissed
Uttarakhand Power Corporation Ltd. And Another Vs Ashok Kumar Gupta
Uttarakhand High Court · (2021) 11 UK CK 0056
High Courts15 Nov 2021Dismissed
Shakir Vs Bazpur Cooperative Sugar Factory Ltd
Uttarakhand High Court · (2021) 11 UK CK 0054
High Courts12 Nov 2021Dismissed
Chef Hospitality Services Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 11 UK CK 0055
High Courts12 Nov 2021
Shankar Lal Khandelwal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0053
High Courts12 Nov 2021Allowed
Pradeep Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0052
Indian Penal Code, 1860 — Section 377Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(12), 12, 12(1)
High Courts12 Nov 2021Disposed Of
Sunil Chandra Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0051
High Courts12 Nov 2021Disposed Of
Vaibhav Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0050
High Courts12 Nov 2021Disposed Of
Akshay Uniyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0049
High Courts12 Nov 2021Disposed Of
Raj Kumar Singh Rawat Vs Uttarakhand Jal Sansthan Through Its Executive Engineer
Uttarakhand High Court · (2021) 11 UK CK 0048
High Courts12 Nov 2021Disposed Of
M/s Om Seeds Pvt. Ltd. And Others Vs District Magistrate/Collector, District Udham Singh Nagar Others
Uttarakhand High Court · (2021) 11 UK CK 0047
High Courts12 Nov 2021Allowed
Mohan Kumar Saxena Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 255, 258Constitution Of India, 1950 — Article 21
High Courts11 Nov 2021Dismissed
Parwati Devi & Others Vs Prabodh Chamoli @ Pramod Chamoli
Uttarakhand High Court · (2021) 11 UK CK 0045
Motor Vehicle Act, 1988 — Section 166, 173, 173ACode Of Civil Procedure, 1908 — Order 18 Rule 4
High Courts11 Nov 2021Dismissed
Seeto & Ors Vs Jahoor Ahmad & Ors
Uttarakhand High Court · (2021) 11 UK CK 0044
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 333AConstitution Of India, 1950 — Article 226, 227
High Courts11 Nov 2021Dismissed
Rohtash Kumar Vs Ram Chaitnya And Another
Uttarakhand High Court · (2021) 11 UK CK 0042
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts11 Nov 2021Dismissed
Sarfaraz Hussain & Anr Vs Chandu Chauhan & Anr.
Uttarakhand High Court · (2021) 11 UK CK 0041