High Courts11 Nov 2021Dismissed
Ankit Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0040
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 347 of 1,060
High Courts11 Nov 2021Dismissed
Dev Kumari Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0039
High Courts11 Nov 2021Disposed Of
Jai Durga Stone Mills & Others Vs State Of Uttarakhand Through Secretary Transport Secretariat Complex And Others
Uttarakhand High Court · (2021) 11 UK CK 0038
High Courts11 Nov 2021Dismissed
Anita Devi Vs Uttarakhand SC ST Commission Dehradun & Others
Uttarakhand High Court · (2021) 11 UK CK 0035
High Courts10 Nov 2021Disposed Of
Ritu Belwal Vs Kumaun University, Nainital & Others
Uttarakhand High Court · (2021) 11 UK CK 0033
High Courts10 Nov 2021Dismissed
Abida Khan & Others Vs Prescribe Authority & Others
Uttarakhand High Court · (2021) 11 UK CK 0032
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 5(1)(a), 5(1)(b)
High Courts10 Nov 2021Disposed Of
Vijendra Singh Mehta Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0031
High Courts10 Nov 2021Allowed
Dharmpal Singh Yadav @D.P. Yadav Vs Central Bureau Of Investigation
Uttarakhand High Court · (2021) 11 UK CK 0022
Indian Penal Code, 1860 — Section 109, 120A, 120B, 147, 148, 149, 302, 307, 326Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3, 15Arms Act, 1959 — Section 25, 27, 54, 59
High Courts10 Nov 2021Dismissed
Mohd Yusuf And Four Others Vs Ashish Aggarwal And Another
Uttarakhand High Court · (2021) 11 UK CK 0021
Arbitration And Conciliation Act, 1996, — Section 2(1)(b), 2(1)(h), 7, 9, 36, 37Indian Partnership Act, 1932 — Section 4, 6, 7, 9, 14, 15, 32Specific Relief Act, 1963 — Section 31
High Courts09 Nov 2021Dismissed
Yogesh Singh Vs Sangeeta Chauhan
Uttarakhand High Court · (2021) 11 UK CK 0029
Hindu Marriage Act, 1955 &mdash Section 13, 24Code Of Criminal Procedure, 1973 — Section 125
High Courts09 Nov 2021Disposed Of
Virendra Kumar Sharma Vs District Magistrate Nainital & Others
Uttarakhand High Court · (2021) 11 UK CK 0028
High Courts09 Nov 2021Allowed
Vivek Yadav Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0027
High Courts09 Nov 2021Dismissed
Col. Jaipreet Singh Vs Lt. Col. S. Bajaj & Others
Uttarakhand High Court · (2021) 11 UK CK 0026
High Courts09 Nov 2021Disposed Of
Vishnu Kumar Agarwal And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0024
Indian Penal Code, 1860 — Section 498A, 504Dowry Prohibition Act,1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Nov 2021Disposed Of
Varun Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0023
Indian Penal Code, 1860 — Section 498A, 504Dowry Prohibition Act,1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Nov 2021Disposed Of
Anil Singh Rawat Vs Vinay Mishra And Others
Uttarakhand High Court · (2021) 11 UK CK 0019
High Courts09 Nov 2021Disposed Of
M/s Kohli Enterprises Vs Regional Food Controller Kumaun Region & Others
Uttarakhand High Court · (2021) 11 UK CK 0016
High Courts08 Nov 2021Partly Allowed
Vice Chancellor, Govind Ballabh Pant University Of Agriculture And Technology Vs Presiding Officer Labour Court Kashipur, Dist. Udham Singh Nagar And Another
Uttarakhand High Court · (2021) 11 UK CK 0018
Uttar Pradesh Industrial Dispute Act, 1947 — Section 6NConstitution Of India, 1950 — Article 226, 227
High Courts08 Nov 2021Disposed Of
Anita Negi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 11 UK CK 0017
High Courts08 Nov 2021Disposed Of
Arvind Ranawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0015