High Courts17 Nov 2021Disposed Of
M/s Maa Shitla Trading Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0084
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 345 of 1,060
High Courts17 Nov 2021Dismissed
Vinay Jayswal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0083
High Courts17 Nov 2021Disposed Of
Suleman And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0082
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961dash; Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts17 Nov 2021Disposed Of
Kulvindra Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0081
Indian Penal Code, 1860 — Section 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts17 Nov 2021Disposed Of
Swaleha Hussain Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 11 UK CK 0080
Code Of Criminal Procedure, 1973 — Section 161
High Courts17 Nov 2021Disposed Of
Gulshan Jahan Vs Punjab And Sindh Bank, Branch Jaspur, District Udham Singh Nagar
Uttarakhand High Court · (2021) 11 UK CK 0074
High Courts17 Nov 2021Disposed Of
M/S Jai Bhawani Stone Crusher Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0073
High Courts17 Nov 2021Disposed Of
Aman Kumar Goel Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0072
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 383, 420, 452, 465, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 320(9), 482Prevention Of Corruption Act, 1988 &mdash ; Section 5(1)(d), 5(2)
High Courts16 Nov 2021Disposed Of
Bishan Dutt Vs Commissioner Kumaun Mandal And Others
Uttarakhand High Court · (2021) 11 UK CK 0079
Land Revenue Act, 1901 — Section 210
High Courts16 Nov 2021Dismissed
Balbir Singh And Another Vs Gurpal Singh And Others
Uttarakhand High Court · (2021) 11 UK CK 0078
Code Of Civil Procedure, 1908 — Order 41 Rule 19
High Courts16 Nov 2021Dismissed
Dharmendra & Others Vs B.H.E.L. Ranipur Haridwar
Uttarakhand High Court · (2021) 11 UK CK 0077
Land Acquisition Act, 1894 — Section 6(1), 48
High Courts16 Nov 2021Disposed Of
Deveshwari Gusain & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 11 UK CK 0076
High Courts16 Nov 2021Allowed
Ravindra Jugran & Others Vs Union Of India & Others
Uttarakhand High Court · (2021) 11 UK CK 0075
Central Universities Act, 2009 — Section 4(f)University Grants Commission Act, 1956 — Section (l2A)(4), (l2A)(5)Affiliation Of Colleges By Universities) Regulations, 2009 — Regulation 2.1, 2.2, 2.3, 3, 5, 6, 8, 8.1, 8.2, 8.3, 8.4
High Courts16 Nov 2021Disposed Of
Khagoti Devi Vs Government Of India And Others
Uttarakhand High Court · (2021) 11 UK CK 0070
High Courts16 Nov 2021Disposed Of
M/s Royal Lawns, Village Ganguwala, Tehsil Jaspur And Others Vs Nainital Bank Ltd.
Uttarakhand High Court · (2021) 11 UK CK 0068
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3A), 31(e)
High Courts16 Nov 2021Disposed Of
Aarogyam Residents Welfare Association Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0067
High Courts16 Nov 2021Dismissed
Anisha Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0066
Uttarakhand School Education Act, 2006 — Section 41
High Courts16 Nov 2021Dismissed
ONYX Techno System Pvt. Limited Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0060
Arbitration And Conciliation Act, 1996 — Section 12(5)
High Courts16 Nov 2021Disposed Of
Intark Mazdoor Sangthan SIDCUL, Kichha, Udham Singh Nagar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0059
Contract Labour (Regulation And Abolition) Act, 1970 — Section 7, 12Constitution Of India, 1950 — Article 226
High Courts15 Nov 2021Dismissed
Priya Sharma Vs Gurmeet Singh And Others
Uttarakhand High Court · (2021) 11 UK CK 0065
Specific Relief Act, 1963 — Section 41(h)Code Of Civil Procedure, 1908 — Section 105, 115Code Of Civil Procedure, 1908 — Order 7 Rule 11