High Courts24 Nov 2021Disposed Of
Shakuntala Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0131
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 343 of 1,060
High Courts24 Nov 2021Dismissed
Ranjeet Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0130
High Courts24 Nov 2021Dismissed
Pankaj Sharma Vs Roopa Sharma
Uttarakhand High Court · (2021) 11 UK CK 0129
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts24 Nov 2021Dismissed
Sunita Devi Vs Kanyawati And Others
Uttarakhand High Court · (2021) 11 UK CK 0128
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts24 Nov 2021Allowed
Rajendra Kumar S/o Nirmal Pal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts24 Nov 2021Allowed
Rajendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0122
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts24 Nov 2021Allowed
Suresh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts24 Nov 2021Disposed Of
S.K. Srivastava Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0120
High Courts24 Nov 2021Disposed Of
Gurpreet Kaur Vs Uttarakhand Gramin Bank & Another
Uttarakhand High Court · (2021) 11 UK CK 0119
High Courts23 Nov 2021Disposed Of
M/s Jagdamba Agro Seeds Vs Union Of India And Others
Uttarakhand High Court · (2021) 11 UK CK 0176
High Courts23 Nov 2021Disposed Of
Harjinder Kaur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0175
High Courts23 Nov 2021Allowed
Baljeet Vs Dy. Director of Consolidation/Additional Collector, Haridwar & Others
Uttarakhand High Court · (2021) 11 UK CK 0126
Uttar Pradesh Consolidation Holdings Act, 1953 — Section 1, 9A, 11, 48Constitution Of India, 1950 — Article 227
High Courts23 Nov 2021Dismissed
M/s Panchghati Construction Vs M/s Dalip Singh Adhikari And Others
Uttarakhand High Court · (2021) 11 UK CK 0125
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts23 Nov 2021Allowed
Pal Singh @ Pala @ Lakkar @Harpal Singh Vs Central Bureau Of Investigation
Uttarakhand High Court · (2021) 11 UK CK 0124
Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 216A, 302, 307, 326, 412, 414Arms Act, 1959 — Section 7, 25, 27, 27(2), 54, 59Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts23 Nov 2021Dismissed
Kuldeep Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0118
High Courts23 Nov 2021Dismissed
Subodh Kumar Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0117
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27, 106
High Courts23 Nov 2021Allowed
Bharti Airtel Services Limited Vs Directorate Of Treasuries, Pension And Entitlements
Uttarakhand High Court · (2021) 11 UK CK 0116
Arbitration And Conciliation Act, 1996 — Section 9
High Courts23 Nov 2021Disposed Of
Sushila Bisht Vs National Institute Of Open Schooling
Uttarakhand High Court · (2021) 11 UK CK 0115
High Courts23 Nov 2021Disposed Of
Prahlad Singh Vs Excise Commissioner, Uttarakhand, Dehradun And Others
Uttarakhand High Court · (2021) 11 UK CK 0114
Uttar Pradesh Excise Act, 1910 — Section 11(1)
High Courts23 Nov 2021Disposed Of
M/s Sunny Associates Gandhi Nagar Bazpur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0112