High Courts30 Nov 2021Disposed Of
Pramod Kumar Vs Maan Singh Saini & Another
Uttarakhand High Court · (2021) 11 UK CK 0193
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 341 of 1,060
High Courts30 Nov 2021Dismissed
Shrvan Kumar Vs Deepak Jain & Others
Uttarakhand High Court · (2021) 11 UK CK 0192
High Courts30 Nov 2021Disposed Of
Heera Lal Raturi Vs Rakesh Kumar Kunwar & Others
Uttarakhand High Court · (2021) 11 UK CK 0191
High Courts30 Nov 2021Disposed Of
Harihs Singh Bora Vs R. Minakshi Sundram & Others
Uttarakhand High Court · (2021) 11 UK CK 0187
High Courts27 Nov 2021Disposed Of
Dr. Dipesh Mudgil Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0185
High Courts27 Nov 2021Disposed Of
Daya Lal Vs Principal Chief Conservator Of Forest & Others
Uttarakhand High Court · (2021) 11 UK CK 0184
High Courts27 Nov 2021Disposed Of
Sneha Singh Vs Union Of India & Others
Uttarakhand High Court · (2021) 11 UK CK 0180
High Courts26 Nov 2021Disposed Of
M/s B.P. Enterprises Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0159
High Courts25 Nov 2021Partly Allowed
M/s Competent Logistics Vs Shakuntala Devi And Others
Uttarakhand High Court · (2021) 11 UK CK 0224
Motor Vehicle Act, 1988 — Section 149Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts25 Nov 2021Dismissed
Shweta Goel Vs Punjab National Bank, Circle Officer And Another
Uttarakhand High Court · (2021) 11 UK CK 0166
High Courts25 Nov 2021Disposed Of
Narpat Lal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0164
High Courts25 Nov 2021Disposed Of
Pushpa Rautela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0163
High Courts25 Nov 2021Disposed Of
Meera Rautela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0162
High Courts25 Nov 2021Disposed Of
Savitri Devi Rautela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0161
High Courts25 Nov 2021Allowed/ Dismissed
Sianand & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0158
Indian Penal Code, 1860 — Section 34, 201, 302, 323, 364, 504, 506Evidence Act, 1872 — Section 106
High Courts25 Nov 2021Allowed
Karan Yadav Vs Central Bureau Of Investigation
Uttarakhand High Court · (2021) 11 UK CK 0141
Indian Penal Code, 1860 — Section 109, 120A, 120B, 147, 148, 149, 302, 307, 326Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3Code Of Criminal Procedure, 1973 — Section 161, 161(1), 162, 162(1)
High Courts25 Nov 2021Allowed
Ravi Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0140
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 411Constitution Of India, 1950 — Article 21
High Courts25 Nov 2021Allowed
Sanjay Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0139
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 376(2)(n), 376(3), 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(1), 6
High Courts25 Nov 2021
Amit Das @ Amit Kumar Das Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0138
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts25 Nov 2021
Amar Bakshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0137
Indian Penal Code, 1860 — Section 376, 504, 506Constitution Of India, 1950 — Article 226