Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts01 Dec 2021Dismissed

Bachan Singh & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 12 UK CK 0044

Constitution Of India, 1950 — Article 227

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High Courts01 Dec 2021Disposed Of

Ramesh Lal Vs R. Minakshi Sundaram & Another

Uttarakhand High Court · (2021) 12 UK CK 0042

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High Courts01 Dec 2021Disposed Of

Charan Singh & Another Vs Amit Singh Negi

Uttarakhand High Court · (2021) 12 UK CK 0039

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High Courts01 Dec 2021Disposed Of

Janeshwar Vs B.M. Mishra & Others

Uttarakhand High Court · (2021) 12 UK CK 0038

Code Of Criminal Procedure, 1973 — Section 340

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High Courts01 Dec 2021Disposed Of

Rakesh Kumar Vs Rupendra Dutta Sharma & Another

Uttarakhand High Court · (2021) 12 UK CK 0037

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High Courts01 Dec 2021Disposed Of

Anil Saran Agrawal Vs Surendra Narayan Panday

Uttarakhand High Court · (2021) 12 UK CK 0034

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High Courts30 Nov 2021Allowed

Technical Consultant & Construction Associates Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0202

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High Courts30 Nov 2021Disposed Of

Rajesh Kumar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0201

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High Courts30 Nov 2021Disposed Of

Bharoshi Negi Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0200

Constitution Of India, 1950 — Article 226

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High Courts30 Nov 2021Dismissed

Rajiv Dhar Juyal Vs Niraj Dhar Juyal

Uttarakhand High Court · (2021) 11 UK CK 0199

Code Of Civil Procedure, 1908 — Order 7 Rule 11

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High Courts30 Nov 2021

Amit Goyal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0198

Excise Act, 1910 — Section 11(1)

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High Courts30 Nov 2021Disposed Of

M/s Teleglobe Enterprises Vs Authorised Officer & Another

Uttarakhand High Court · (2021) 11 UK CK 0197

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 17

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High Courts30 Nov 2021Disposed Of

Harish Prasad & Others Vs Anand Verdhan & Another

Uttarakhand High Court · (2021) 11 UK CK 0196

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High Courts30 Nov 2021Disposed Of

Anvar Vs Faiyyaz & Others

Uttarakhand High Court · (2021) 11 UK CK 0195

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