High Courts08 Dec 2021Dismissed
Dr. Vaibhav Nauriyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0089
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 338 of 1,060
High Courts08 Dec 2021Disposed Of
Atmaram Vs Chandra Kishore & Others
Uttarakhand High Court · (2021) 12 UK CK 0088
Uttar Pradesh Zamidari Abolition And Land Reforms Act, 1950 — Section 176
High Courts08 Dec 2021Disposed Of
Abdul Samad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0087
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
High Courts08 Dec 2021Disposed Of
Akram @ Madu Vs Uttarakhand Power Corporation Ltd. & Another
Uttarakhand High Court · (2021) 12 UK CK 0086
Electricity Act, 2003 — Section 126
High Courts08 Dec 2021Disposed Of
Mohd. Ahsan Abbasi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0085
High Courts08 Dec 2021Disposed Of
Manoj Singh Vs Nagar Palika Parishad, Nainital
Uttarakhand High Court · (2021) 12 UK CK 0082
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
High Courts08 Dec 2021Disposed Of
Kastubha Nand Joshi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0081
High Courts08 Dec 2021Dismissed
Manju Nautiyal Vs Registrar Cooperative Societies Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0080
Constitution Of India, 1950 — Article 226
High Courts08 Dec 2021Disposed Of
Gabbar Singh & Others Vs D.K. Singh
Uttarakhand High Court · (2021) 12 UK CK 0077
High Courts07 Dec 2021Disposed Of
M/s Sri Ram Educational And Welfare Trust And Others Vs Punjab National Bank And Another
Uttarakhand High Court · (2021) 12 UK CK 0074
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts07 Dec 2021Allowed
Munish Kumar Tyagi Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts07 Dec 2021Disposed Of
M/s Jai Bharat Industries & Others Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0070
High Courts07 Dec 2021Disposed Of
M/S Supertech Limited Vs Assistant General Manager, Bank Of Baroda & Others
Uttarakhand High Court · (2021) 12 UK CK 0068
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts07 Dec 2021Disposed Of
Memo & Another Vs Department Of Financial Services & Others
Uttarakhand High Court · (2021) 12 UK CK 0067
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts06 Dec 2021Allowed
Deepa Joshi Vs Saurabh Joshi
Uttarakhand High Court · (2021) 12 UK CK 0063
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9, 12
High Courts03 Dec 2021Dismissed
Ghananand Barthwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0066
High Courts03 Dec 2021Allowed
Jodha Ram & Others Vs Ramesh Chandra Sharma & Others
Uttarakhand High Court · (2021) 12 UK CK 0065
High Courts03 Dec 2021Disposed Of
Jagdish Lal And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0064
Indian Penal Code, 1860 — Section 420, 506Constitution Of India, 1950 — Article 226
High Courts03 Dec 2021Disposed Of
Ajay Kumar @ Ajay Bhadula Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0062
High Courts03 Dec 2021Dismissed
Dr. Vaibhav Nauriyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0061