High Courts13 Dec 2021Dismissed
M/s Bharat Construction (India) Pvt. Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0148
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 336 of 1,060
High Courts13 Dec 2021Dismissed
Gajadhar Dhyani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0146
Uttarakhand School Education Act, 2006 — Section 40(6)
High Courts13 Dec 2021Dismissed
State Of Uttarakhand And Others Vs Shrish Kumar
Uttarakhand High Court · (2021) 12 UK CK 0145
High Courts13 Dec 2021Disposed Of
Praveen Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 12 UK CK 0144
High Courts13 Dec 2021Dismissed
Diksha Bauwal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0142
High Courts13 Dec 2021Disposed Of
Khyali Ram Vs Beeju Lal
Uttarakhand High Court · (2021) 12 UK CK 0140
High Courts13 Dec 2021Disposed Of
Manisha Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 12 UK CK 0135
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts13 Dec 2021Disposed Of
Rahul Yadav Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 12 UK CK 0134
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Dec 2021Dismissed
Kapil Kumar And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0133
High Courts13 Dec 2021Disposed Of
Rizwana Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0132
Uttarakhand Urban And Country Planning And. Development Act, 1973 — Section 28(1)
High Courts13 Dec 2021Disposed Of
Rekha Devi Vs Punjab National Bank Housing Finance Ltd. & Others
Uttarakhand High Court · (2021) 12 UK CK 0131
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts13 Dec 2021Disposed Of
Subodh Kumar Vs Nagar Nigam Roorkee & Another
Uttarakhand High Court · (2021) 12 UK CK 0130
High Courts13 Dec 2021Disposed Of
Jagrati Foundation Trust Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0129
High Courts13 Dec 2021Disposed Of
Rekha Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0128
High Courts13 Dec 2021Allowed
Doctor Manoj Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Constitution Of India, 1950 — Article 21
High Courts10 Dec 2021Dismissed
Brijesh Lal Sah Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0124
High Courts10 Dec 2021Disposed Of
Sushila Vs Gagan Kumar & Others
Uttarakhand High Court · (2021) 12 UK CK 0123
Code Of Civil Procedure Code, 1908 — Order 39 Rule 3
High Courts10 Dec 2021Disposed Of
Vijay Saini & Others Vs Dr. Alaknanda Ashok
Uttarakhand High Court · (2021) 12 UK CK 0121
High Courts10 Dec 2021Disposed Of
Sandeep Kumar & Others Vs Omprakash And Others
Uttarakhand High Court · (2021) 12 UK CK 0120
High Courts10 Dec 2021Disposed Of
Sagar Dhiman And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 12 UK CK 0115
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4