High Courts20 Dec 2021Dismissed
State Of Uttarakhand And Others Vs Vinod Kumar And & Others
Uttarakhand High Court · (2021) 12 UK CK 0213
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 334 of 1,060
High Courts20 Dec 2021Disposed Of
Heera Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0211
Indian Penal Code, 1860 — Section 147, 148, 323, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Dismissed
Girish Chandra Vs Employees State Insurance Corporation & Others
Uttarakhand High Court · (2021) 12 UK CK 0210
High Courts17 Dec 2021Disposed Of
M/s R.M. Enterprises Through Its Partner Vs Kurmanchal Nagar Sahkari Bank Ltd And Another
Uttarakhand High Court · (2021) 12 UK CK 0209
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17Security Interest (Enforcement) Rules, 2002 — Rules 8(5), 8(6), 9(1)
High Courts17 Dec 2021Disposed Of
Harbans Singh Vs Uttarakhand Gramin Bank & Others
Uttarakhand High Court · (2021) 12 UK CK 0208
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts17 Dec 2021Dismissed
Indu Prabha Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0207
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 17(1)(e), 23
High Courts17 Dec 2021Allowed
Sahban Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0203
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts17 Dec 2021Disposed Of
Hemant Singh Sanga Vs District Magistrate, Nainital & Another
Uttarakhand High Court · (2021) 12 UK CK 0202
High Courts17 Dec 2021Disposed Of
Mukesh Agarwal And Others Vs Punjab National Bank Through Its Managing Director And Others
Uttarakhand High Court · (2021) 12 UK CK 0201
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts17 Dec 2021Dismissed
Vijay Kumar Saxena Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0199
High Courts16 Dec 2021Disposed Of
M/S HCC- DBL- JV (Through Its Authorized Representative) Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0205
High Courts16 Dec 2021Disposed Of
Imran Khan Vs Punjab And Sind Bank & Another
Uttarakhand High Court · (2021) 12 UK CK 0204
High Courts16 Dec 2021Dismissed
Azeema Begum & Others Vs Authorized Officer, Punjab National Bank & Others
Uttarakhand High Court · (2021) 12 UK CK 0198
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17Constitution Of India, 1950 — Article 227
High Courts16 Dec 2021Disposed Of
M/s Ahuja Traders Through Proprietor Sh. Anil Kumar Ahuja & Others Vs M/s Edelweiss Asset Reconstruction Company Limited & Others
Uttarakhand High Court · (2021) 12 UK CK 0197
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 5, 14, 17
High Courts16 Dec 2021Disposed Of
Devendra Singh Vs Jagdamba Prasad And Others
Uttarakhand High Court · (2021) 12 UK CK 0196
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Dec 2021Disposed Of
Manish Sehgal Vs Excise Commissioner & Others
Uttarakhand High Court · (2021) 12 UK CK 0195
Uttar Pradesh Excise Act, 1910 — Section 11(1)
High Courts16 Dec 2021Disposed Of
Sadakat Hussain & Another Vs Zila Sahkari Bank Ltd. & Another
Uttarakhand High Court · (2021) 12 UK CK 0194
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts16 Dec 2021Allowed
Pushpa Bharti @ Poonam Vs Devraj
Uttarakhand High Court · (2021) 12 UK CK 0193
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 11
High Courts16 Dec 2021Allowed
Harish Nath Goswami Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0175
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts15 Dec 2021Disposed Of
Paramjeet Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0192