High Courts15 Dec 2021Allowed
Sadhana Vs Bhaskar Semwal
Uttarakhand High Court · (2021) 12 UK CK 0176
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)(ia)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 335 of 1,060
High Courts15 Dec 2021Disposed Of
Weekly Sunday Market Welfare Society Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0174
High Courts15 Dec 2021Disposed Of
Tabussum Jahan And Five Others Vs Abdul Hafiz
Uttarakhand High Court · (2021) 12 UK CK 0173
High Courts15 Dec 2021Disposed Of
Ankur Sagar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0171
High Courts15 Dec 2021Allowed
Ram Avtar Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0169
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts15 Dec 2021Disposed Of
Kashmir Singh Vs Sarvendera Singh And Another
Uttarakhand High Court · (2021) 12 UK CK 0168
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts15 Dec 2021Disposed Of
Mohammad Harun And Others Vs Nagar Palika Parishad, Nainital
Uttarakhand High Court · (2021) 12 UK CK 0167
Constitution Of India, 1950 — Article 226
High Courts15 Dec 2021Disposed Of
Bhagwan Das Adarsh Sanskrit Mahavidhyalaya, Post Gurukul Kangri, District Haridwar Vs Uttarakhand Sanskrit University & Another
Uttarakhand High Court · (2021) 12 UK CK 0166
High Courts15 Dec 2021Allowed
Praneet Bhati Vs Central Bureau Of Investigation
Uttarakhand High Court · (2021) 12 UK CK 0159
Indian Penal Code, 1860 — Section 109, 120A, 120B, 147, 148, 149, 302, 307, 326Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3, 15Evidence Act, 1872 — Section 27, 32, 61, 62, 63, 65, 66, 145
High Courts14 Dec 2021Dismissed
Deepak Thapa Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0165
Excise Act, 1910 — Section 11(1), 11(2)
High Courts14 Dec 2021Dismissed
Ankur Nagpal Vs DIG, Kumaon Division, Nainital
Uttarakhand High Court · (2021) 12 UK CK 0164
Right To Information Act, 2005 — Section 6, 24
High Courts14 Dec 2021Disposed Of
Pushpa Chauhan Vs Commandant Indian Ordinance Factory, Raipur, Dehradun & Others
Uttarakhand High Court · (2021) 12 UK CK 0163
High Courts14 Dec 2021Disposed Of
Vinesh Kumar Saini Vs District Magistrate, Haridwar & Others
Uttarakhand High Court · (2021) 12 UK CK 0162
Constitution Of India, 1950 — Article 226
High Courts14 Dec 2021Disposed Of
Manish Thakur Vs Anupam Viyas And Another
Uttarakhand High Court · (2021) 12 UK CK 0160
High Courts14 Dec 2021Disposed Of
Nanda Ballabh Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0152
High Courts14 Dec 2021Disposed Of
Anil Kumar Mall & Another Vs Amit Negi & Another
Uttarakhand High Court · (2021) 12 UK CK 0149
High Courts13 Dec 2021Dismissed
National Insurance Company Limited Vs Deepa Devi w/o Late Shri Lakhan Singh & Others
Uttarakhand High Court · (2021) 12 UK CK 0157
Motor Vehicles Act, 1988 — Section 59, 74(2)
High Courts13 Dec 2021Partly Allowed
United India Insurance Company Ltd Vs Digambar Singh S/o Late Pooran Singh And Others
Uttarakhand High Court · (2021) 12 UK CK 0156
High Courts13 Dec 2021Disposed Of
State Of Uttarakhand Through District Magistrate, Haridwar Vs Abdul Razzaq S/o Shri Makhmool Ahmed R/o Village Bahadrabad, District Haridwar
Uttarakhand High Court · (2021) 12 UK CK 0154
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 34, 35, 166, 167, 168A
High Courts13 Dec 2021Dismissed
Managing Director, Punjab & Sind Bank, HO-21, Rajendra Place, New Delhi-110001 Vs Deputy Chief Labour Commissioner (Central), Dehradun & Others
Uttarakhand High Court · (2021) 12 UK CK 0153
Payment Of Gratuity Act, 1972 — Section 2(A) , 7(3A)Industrial Disputes Act, 1947 — Section 2(A), 25B(2)