High Courts22 Dec 2021Disposed Of
Sher Mohammad & Another Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0245
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 333 of 1,060
High Courts22 Dec 2021Dismissed
Amtuls Public School Vs Leela And Other
Uttarakhand High Court · (2021) 12 UK CK 0244
High Courts22 Dec 2021Disposed Of
Mohabbe Ali Vs State Of Uttarakhad & Others
Uttarakhand High Court · (2021) 12 UK CK 0243
High Courts22 Dec 2021Disposed Of
Jot Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0239
High Courts22 Dec 2021Disposed Of
Rajat Kumar (Karanwal) Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0237
Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts22 Dec 2021Disposed Of
M/s Durga Dal Mill, 1 Sai Puram Line Jeewan Garh, Vikasnagar, Dehradun Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0236
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts22 Dec 2021Disposed Of
Anil Bansal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0235
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts22 Dec 2021Disposed Of
M/s Agarwal Brothers Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0230
High Courts21 Dec 2021Disposed Of
Vishnu Prasad & Another Vs Bhawana Singh & Another
Uttarakhand High Court · (2021) 12 UK CK 0241
High Courts21 Dec 2021Disposed Of
Chandan Singh Dhobal Vs MadanLal
Uttarakhand High Court · (2021) 12 UK CK 0240
High Courts21 Dec 2021Disposed Of
M/s King Radiant (India) Suppliers Pvt. Ltd. & Another Vs Punjab National Bank & Another
Uttarakhand High Court · (2021) 12 UK CK 0234
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 13(4)
High Courts21 Dec 2021Disposed Of
Nadeem Khan Vs Sub Regional Transport Office Haridwar
Uttarakhand High Court · (2021) 12 UK CK 0233
High Courts21 Dec 2021Dismissed
Chandra Shekhar Shimal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0231
High Courts21 Dec 2021Disposed Of
Sahota Seeds Ltd. Village Narayanpur, Kashipur Vs Punjab National Bank, Mid Corporate Center And Another
Uttarakhand High Court · (2021) 12 UK CK 0229
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 13(2), 13(3A), 17Security Interest (Enforcement) Rules, 2002 — Rule 8, 9(1)
High Courts21 Dec 2021Dismissed
Jai Singh Bisht Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0228
High Courts21 Dec 2021Allowed
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0223
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts21 Dec 2021Disposed Of
Syed Mashkoor Ahmed Zaidi Vs Dr. Bhupinder Kaur Aulakh & Others
Uttarakhand High Court · (2021) 12 UK CK 0219
High Courts21 Dec 2021Disposed Of
Kuldeep Arora And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0217
Indian Penal Code, 1860 — Section 147, 148, 149, 307Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts21 Dec 2021Disposed Of
Rohit Kumar And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0216
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Dismissed
State Of Uttarakhand & Another Vs Birendra Singh Rawat
Uttarakhand High Court · (2021) 12 UK CK 0214