High Courts27 Dec 2021Disposed Of
Pushpa Adwani And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0305
Uttar Pradesh Land Revenue Act, 1901 — Section 32, 40(3), 48, 57, 59, 105
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 332 of 1,060
High Courts27 Dec 2021Dismissed
Pramod Kumar Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0304
Constitution Of India, 1950 — Article 226
High Courts27 Dec 2021Allowed
Bharti Agrawal Vs Vishal Agrawal
Uttarakhand High Court · (2021) 12 UK CK 0264
Family Courts Act, 1984 — Section 7(c)Code Of Civil Procedure, 1908 — Order 47 Rule 4(2)
High Courts27 Dec 2021Disposed Of
Committee Of Management K.L.D.A.V Inter College Roorkee, District Haridwar & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0263
High Courts27 Dec 2021Disposed Of
Brij Mohan Pandey Vs District Magistrate, District Udham Singh Nagar And Others
Uttarakhand High Court · (2021) 12 UK CK 0262
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 14, 17
High Courts27 Dec 2021Disposed Of
Sabir Husain Vs Bank of Baroda
Uttarakhand High Court · (2021) 12 UK CK 0261
High Courts27 Dec 2021Disposed Of
M/s Shiva Associates Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0260
High Courts27 Dec 2021Disposed Of
Hemlata Tiwari Vs Dinesh Chandra Tiwari
Uttarakhand High Court · (2021) 12 UK CK 0259
High Courts27 Dec 2021Disposed Of
Vinod Chandra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0258
High Courts27 Dec 2021Disposed Of
Gobind Bhawan Karyalaya & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0257
High Courts24 Dec 2021Dismissed
State Of Uttarakhand & Another Vs Suresh Chandra Kavidayal & Others
Uttarakhand High Court · (2021) 12 UK CK 0256
High Courts24 Dec 2021Disposed Of
Manish Kumar Arya & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0255
High Courts24 Dec 2021Disposed Of
Sadhvi Tripta Saraswati @ Tripta (Female) & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0254
High Courts24 Dec 2021
Narendra Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0253
High Courts24 Dec 2021Dismissed
Kishore Kumar Bhutani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0252
Uttarakhand Public Servants Annual Transfer Act, 2017 — Section 8, 9, 17
High Courts24 Dec 2021Dismissed
Jagmohan Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0251
Uttar Pradesh Reorganization Act, 2000 — Section 73Uttarakhand Government Servant Seniority Rules, 2002 — Rule 6, 7, 8, 8(3)2(i)Constitution Of India, 1950 — Article 226, 227
High Courts23 Dec 2021Dismissed
Amtul�s Public School Vs Govindi And Others
Uttarakhand High Court · (2021) 12 UK CK 0249
High Courts22 Dec 2021Disposed Of
Shiv Kumar Sharma Vs Ministry Of Road Transport And National Highways Authorities
Uttarakhand High Court · (2021) 12 UK CK 0248
High Courts22 Dec 2021Allowed
Hansraj Tuteja Vs State Of Uttarakhad And Others
Uttarakhand High Court · (2021) 12 UK CK 0247
Code Of Civil Procedure, 1908 — Order 21 Rule 32
High Courts22 Dec 2021Disposed Of
Nistha Rawat Vs Baldev Singh Rawat And Others
Uttarakhand High Court · (2021) 12 UK CK 0246
Code Of Civil Procedure, 1908 — Order 26 Rule 9