High Courts29 Dec 2021Disposed Of
Pappu Singh Bisht & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0328
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 330 of 1,060
High Courts29 Dec 2021Disposed Of
Shashibala Bansal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0327
High Courts29 Dec 2021Disposed Of
Kunti Devi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0326
Uttar Pradesh Land Revenue Act, 1901 — Section 41
High Courts29 Dec 2021Disposed Of
Manju Devi Vs Government Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0325
High Courts29 Dec 2021Disposed Of
Nagar Panchayat Mahuadabra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0324
Uttar Pradesh Municipalities Act, 1916 — Section 116Uttar Pradesh Town Area Act, 1914 — Section 3(1)Constitution Of India, 1950 — Article 226
High Courts29 Dec 2021Disposed Of
Dr. Ajay Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0323
High Courts29 Dec 2021Dismissed
Rajkumar & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0319
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts29 Dec 2021Dismissed
State Of Uttarakhand And Others Vs Ram Kumar Gupta
Uttarakhand High Court · (2021) 12 UK CK 0317
High Courts29 Dec 2021Disposed Of
S.K. Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0316
Indian Penal Code, 1860 — Section 166, 166A, 409, 420, 468, 477APrevention Of Corruption Act, 1988 — Section 13(1), 13(1)(e), 13(2)Prevention Of Corruption (Amendment) Act, 2018 — Section 17A
High Courts29 Dec 2021
Pawan Singh Bisht Alias Rancho Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0301
Indian Penal Code, 1860 — Section 411Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Dec 2021Disposed Of
Anil Kumar Vs Kotak Mahindra Bank Ltd. & Another
Uttarakhand High Court · (2021) 12 UK CK 0300
High Courts29 Dec 2021Disposed Of
Gram Sabha/Land Management Committee Of Gram Panchayat Jhajra & Another Vs State of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0299
High Courts29 Dec 2021Dismissed
Gulvir Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0295
High Courts29 Dec 2021Allowed
Yogesh Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0290
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 411Constitution Of India, 1950 — Article 21
High Courts29 Dec 2021Allowed
Pintu Sharma And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 12 UK CK 0289
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts28 Dec 2021Disposed Of
M/s Disha Hospitality Pvt. Ltd Vs Vice Chairman, Mussoorie Dehradun Development Authority And Others
Uttarakhand High Court · (2021) 12 UK CK 0315
High Courts28 Dec 2021Dismissed
State Of Uttarakhand Vs Hardayal And Another
Uttarakhand High Court · (2021) 12 UK CK 0314
Code Of Criminal Procedure, 1973 — Section378, 378(3), 386Indian Penal Code, 1860 — Section 302, 304
High Courts28 Dec 2021Disposed Of
Sinder Singh @ Surendar Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 12 UK CK 0313
Code Of Criminal Procedure, 1973 — Section 372, 378, 390Indian Penal Code, 1860 — Section 302, 304
High Courts28 Dec 2021Allowed
Harish Chandra Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0296
High Courts28 Dec 2021Disposed Of
Sushil Yadav (Male) & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0294
Indian Penal Code, 1860 — Section 376D