High Courts03 Jan 2022Disposed Of
Kedar Nath Goswami Vs Nagar Palika Parishad, Nainital
Uttarakhand High Court · (2022) 01 UK CK 0030
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 329 of 1,060
High Courts03 Jan 2022Dismissed
Brijesh Chand Vs Union Of India And Others
Uttarakhand High Court · (2022) 01 UK CK 0029
Constitution Of India, 1950 — Article 226
High Courts03 Jan 2022Disposed Of
Rakhi Vs Punjab National Bank & Others
Uttarakhand High Court · (2022) 01 UK CK 0024
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 13(4)
High Courts03 Jan 2022Disposed Of
Prakash Chandra Arya And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0023
High Courts03 Jan 2022
Amit Bathla Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0022
Uttaranchal Civil Service (Executive Branch) Rules, 2005 — Rule 10
High Courts03 Jan 2022Disposed Of
Pawanjyot Kaur @ Ena Vs Amandeep Singh Saluja
Uttarakhand High Court · (2022) 01 UK CK 0010
Family Courts Act, 1984 — Section 19Evidence Act, 1872 — Section 65BHindu Marriage Act, 1955 — Section 13
High Courts03 Jan 2022Disposed Of
Girish Lal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0004
High Courts03 Jan 2022Disposed Of
Sadhna Saxena & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 01 UK CK 0002
High Courts31 Dec 2021Disposed Of
Rajendra Mimani Vs Power Transmission Corporation Of Uttarakhand Ltd
Uttarakhand High Court · (2021) 12 UK CK 0336
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts31 Dec 2021Allowed
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0310
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts30 Dec 2021Dismissed
Yogamber Singh Negi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0334
High Courts30 Dec 2021Disposed Of
Krishna Lal & Others Vs Nainital Bank Ltd. & Others
Uttarakhand High Court · (2021) 12 UK CK 0303
High Courts30 Dec 2021
M/s Sudershan Ferrolloys And Bars Ltd. & Another Vs Indian Bank Stressed Assets Management & Another
Uttarakhand High Court · (2021) 12 UK CK 0302
Security Interest (Enforcement) Rules, 2002 — Rule 6(2), 8(6)
High Courts30 Dec 2021Disposed Of
Sanjay Singh Sajwan & Another Vs Punjab National Bank
Uttarakhand High Court · (2021) 12 UK CK 0298
High Courts30 Dec 2021Disposed Of
Veena Devi Vs Canara Bank And Another
Uttarakhand High Court · (2021) 12 UK CK 0297
High Courts29 Dec 2021Allowed
Chandan Bhardwaj Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0333
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 21
High Courts29 Dec 2021Dismissed
Toshi Rani @ Rimpi Vs Sujata Singh & Others
Uttarakhand High Court · (2021) 12 UK CK 0332
High Courts29 Dec 2021Dismissed
Maa Sheetla Udyog Private Limited Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0331
Uttarakhand Value Added Tax Act, 2005 — Section 25(7), 29(1), 51Constitution Of India, 1950 — Article 226
High Courts29 Dec 2021Dismissed
Harish Chandra Sunal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0330
High Courts29 Dec 2021Dismissed
Rajkumar Diwakar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0329