High Courts06 Jan 2022Disposed Of
Javed Akhtar Vs Uttarakhand State & Others
Uttarakhand High Court · (2022) 01 UK CK 0036
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 328 of 1,060
High Courts06 Jan 2022Disposed Of
Sumitra Devi Vs District Magistrate & Others
Uttarakhand High Court · (2022) 01 UK CK 0017
High Courts06 Jan 2022Disposed Of
Anil Kumar & Another Vs Punjab National Bank & Others
Uttarakhand High Court · (2022) 01 UK CK 0016
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 13(2)
High Courts06 Jan 2022Disposed Of
Jitendra Kumar Vs District Magistrate & Others
Uttarakhand High Court · (2022) 01 UK CK 0015
High Courts06 Jan 2022Disposed Of
Vinay Kumar Ghildiyal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0014
High Courts05 Jan 2022Dismissed
Chairman And Managing Director, Tehri Hydro Development Corporation Ltd. And Another Vs Mahmood Hassan
Uttarakhand High Court · (2022) 01 UK CK 0062
Arbitration And Conciliation Act, 1996 — Section 11(6), 18, 21, 28(1)(a), 28(3), 31(3), 31(7), 34, 34(2), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2)(b)(ii), 37, 48, 48(2)(b)(ii)Contract Act, 1872 — Section 56, 74Foreign Awards (Recognition And Enforcement) Act, 1961 — Section 7(1)(b)(ii)
High Courts05 Jan 2022Dismissed
M/s Svasca Industries (India) Limited Vs Uttarakhand Power Corporation Limited & Others
Uttarakhand High Court · (2022) 01 UK CK 0052
High Courts05 Jan 2022Disposed Of
Amandeep Singh (Male) Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0028
High Courts05 Jan 2022Disposed Of
State Of Uttarakhand And Others Vs Ajay Singh Rawat And Others
Uttarakhand High Court · (2022) 01 UK CK 0027
High Courts05 Jan 2022Disposed Of
Amrik Singh Vs Collector/ District Magistrate & Others
Uttarakhand High Court · (2022) 01 UK CK 0021
High Courts05 Jan 2022Dismissed
Wali Mohammad & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0020
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2022Disposed Of
Dinesh Chandra Pandey & Another Vs District Magistrate, Almora & Others
Uttarakhand High Court · (2022) 01 UK CK 0019
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2022Disposed Of
Vipul Sah Vs District Magistrate & Others
Uttarakhand High Court · (2022) 01 UK CK 0018
High Courts05 Jan 2022Dismissed
Anil Kumar Verma & Another Vs Kamla Bobal & Ors
Uttarakhand High Court · (2022) 01 UK CK 0009
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21, 21(1)(a), 43, 43(2)(a)Uttar Pradesh Rent Control And Eviction Act, 1947 — Section 3Constitution Of India, 1950 — Article 91(g), 227
High Courts04 Jan 2022Disposed Of
Devi Roy & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0034
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
High Courts04 Jan 2022Disposed Of
Anju Vs IV Additional District Judge, Haridwar & Others
Uttarakhand High Court · (2022) 01 UK CK 0032
Constitution Of India, 1950 — Article 227
High Courts04 Jan 2022Disposed Of
Jamuna Prashad Vs Radhika Jha & Others
Uttarakhand High Court · (2022) 01 UK CK 0008
High Courts04 Jan 2022Dismissed
Adesh Kumar Vs Managing Director, Uttarakhand Power Corporation Limited & Others
Uttarakhand High Court · (2022) 01 UK CK 0007
Electricity Act, 2003 — Section 127
High Courts04 Jan 2022Disposed Of
Ajay Pandey Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 01 UK CK 0006
High Courts04 Jan 2022Disposed Of
Vikram Singh Shahi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 01 UK CK 0005