High Courts25 Jan 2022Disposed Of
Ankit Devrari Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 01 UK CK 0093
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 326 of 1,060
High Courts25 Jan 2022Disposed Of
Akhilesh Pandey Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 01 UK CK 0092
Indian Penal Code, 1860 — Section 323, 420, 467, 468, 471, 495, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts25 Jan 2022Disposed Of
Ashwani Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 01 UK CK 0091
Indian Penal Code, 1860 — Section 354, 354D, 420, 452, 467, 468, 471, 509Code Of Criminal Procedure, 1973 — Section 320, 482Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts21 Jan 2022Disposed Of
Rashid Ali @ Lala And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0090
Indian Penal Code, 1860 — Section 323, 354, 504Constitution Of India, 1950 — Article 226
High Courts14 Jan 2022Disposed Of
Dr. Sonika Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0089
High Courts14 Jan 2022Disposed Of
Kawaljeet Tewari JV Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0088
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts14 Jan 2022Disposed Of
Shifa Naz Alias Mannu And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0081
High Courts14 Jan 2022Disposed Of
Preeti And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0080
High Courts13 Jan 2022Disposed Of
Madrasa Nizam U.L.Uloom Aallya Fida Road Kela Khera Bazpur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0087
High Courts13 Jan 2022Disposed Of
Madrasa Gareeb Nawaz, Kela Khera Bazpur District Udham Singh Nagar, District Udham Singh Nagar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0086
High Courts13 Jan 2022Disposed Of
Madrasa Islamiya School, Ganeshpur, Bazpur, District Udham Singh Nagar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0085
High Courts13 Jan 2022Disposed Of
Mohit Goyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0079
Indian Penal Code, 1860 — Section 323, 354, 504Code Of Criminal Procedure, 1973 — Section 320Constitution Of India, 1950 — Article 226
High Courts12 Jan 2022Dismissed
Vgrassp Services A Proprietorship Firm Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 01 UK CK 0078
High Courts12 Jan 2022Disposed Of
Gajendra Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0077
High Courts12 Jan 2022Disposed Of
Pradeep Bijalwan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0076
High Courts12 Jan 2022Dismissed
Soban Singh Vs Union Of India And Others
Uttarakhand High Court · (2022) 01 UK CK 0066
High Courts12 Jan 2022Disposed Of
Abdul Rahman & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0065
High Courts11 Jan 2022Dismissed
Romila Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0084
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2022Dismissed
Sheela Devi @ Sheela Bahuguna Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0083
Uttar Pradesh Land Revenue Act, 1901 — Section 41Constitution Of India, 1950 — Article 226
High Courts11 Jan 2022Dismissed
Kashipur Urban Co-Operative Bank Ltd. Vs Kavaljeet Narula & Others
Uttarakhand High Court · (2022) 01 UK CK 0082
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17