High Courts28 Dec 2021Dismissed
Indian Church Trustees Vs Seema Singh
Uttarakhand High Court · (2021) 12 UK CK 0293
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 331 of 1,060
High Courts28 Dec 2021Disposed Of
Gaurav Agarwal & Another Vs Harpreet Singh & Others
Uttarakhand High Court · (2021) 12 UK CK 0292
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts28 Dec 2021Disposed Of
Gagan Gunwant Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0291
Indian Penal Code, 1860 — Section 147, 342, 353, 427, 447, 504, 506Criminal Law Amendment Act, 1932 — Section 7
High Courts28 Dec 2021Allowed
Sahrukh And Usman Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0286
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 363, 376D, 376(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(g), 6
High Courts28 Dec 2021Dismissed
Amish Kumar Gupta Vs Deputy Commissioner (Tax Assessment)
Uttarakhand High Court · (2021) 12 UK CK 0285
Uttarakhand Value Added Tax Act, 2005 — Section 25(6), 31, 31(1), 42(B )(3), 42(B)(4), 43(A)(7), 43(8), 48(10), 48(A)(5), 48(A)(6), 48(A)(7), 51, 56
High Courts28 Dec 2021Disposed Of
Suresh Kandpal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0284
High Courts28 Dec 2021Disposed Of
Rajesh Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0279
High Courts28 Dec 2021Allowed
Yogesh Chandra Tiwari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0278
High Courts28 Dec 2021Disposed Of
Ramesh Kumar Tiwari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0277
Uttarakhand Annual Transfer For Public Servant Act, 2017 — Section 7(d)
High Courts28 Dec 2021Disposed Of
Anil Raj Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0276
High Courts28 Dec 2021Disposed Of
Balwinder Singh Vs Kisan Pad Sana & Others
Uttarakhand High Court · (2021) 12 UK CK 0274
Uttar Pradesh Land Revenue Act, 1901 — Section 54
High Courts28 Dec 2021Allowed
Meenakshi Agarwal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0273
Arbitration & Conciliation Act, 1996 — Section 34
High Courts28 Dec 2021Dismissed
Amar Singh Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0272
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 198(1)(c)
High Courts28 Dec 2021Disposed Of
M/s Sai Traders & Another Vs Punjab National Bank & Another
Uttarakhand High Court · (2021) 12 UK CK 0270
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts28 Dec 2021Disposed Of
Turani Devi Vs Uttarakhand Payjal Sansadhan Vikas Evem Nigam & Another
Uttarakhand High Court · (2021) 12 UK CK 0269
Payment Of Gratuity Act, 1972 — Section 7(3A)
High Courts28 Dec 2021Disposed Of
Durga Singh Vs Uttarakhand Payjal Sansadhan Vikas Evem Nigam & Another
Uttarakhand High Court · (2021) 12 UK CK 0268
High Courts28 Dec 2021Allowed
Anju Bisht Vs Surendra Singh
Uttarakhand High Court · (2021) 12 UK CK 0265
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Dec 2021Allowed
Kishan Lal Vs State And Ors
Uttarakhand High Court · (2021) 12 UK CK 0309
Constitution Of India, 1950 — Article 14, 142
High Courts27 Dec 2021Allowed
Beena Devi Vs State And Ors
Uttarakhand High Court · (2021) 12 UK CK 0308
High Courts27 Dec 2021Dismissed
B.K. Bansal Vs Uttaranchal Road Transport Corporation And Others
Uttarakhand High Court · (2021) 12 UK CK 0306