High Courts03 Dec 2021Disposed Of
Seema Rani Vs R.K. Kunwar & Others
Uttarakhand High Court · (2021) 12 UK CK 0048
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 339 of 1,060
High Courts03 Dec 2021Disposed Of
Rahul Kumar And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0047
Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66DCode Of Criminal Procedure, 1973 — Section 320, 482
High Courts03 Dec 2021Disposed Of
Anita Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0033
High Courts03 Dec 2021Allowed
Pradeep Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0032
High Courts03 Dec 2021Disposed Of
Ravinder Kumar Jindal Vs State Infrastructure & Industrial Development Corporation Ltd. Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0031
High Courts03 Dec 2021Disposed Of
M/s Svasca Industries India Ltd Vs Uttarakhand PowerCorporation Ltd. & Another
Uttarakhand High Court · (2021) 12 UK CK 0016
High Courts03 Dec 2021Disposed Of
Sanwar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0015
High Courts03 Dec 2021Disposed Of
Mohd. Kaif & Another Vs Central Board Of Secondary Education & Others
Uttarakhand High Court · (2021) 12 UK CK 0013
High Courts02 Dec 2021Disposed Of
Mange Ram & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0030
High Courts02 Dec 2021Disposed Of
Yashpal Singh Vs State Of Uttarakhand And
Uttarakhand High Court · (2021) 12 UK CK 0029
High Courts02 Dec 2021Disposed Of
Asha Joshi Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0028
Enemy Property Act, 1968 — Section 3, 8(2)(ia)Enemy Property Rules, 2015 — Rule 5
High Courts02 Dec 2021Dismissed
M/S R.K.Mills Through Its Authorized Partner Vs Premlata Chauhan And Others
Uttarakhand High Court · (2021) 12 UK CK 0027
High Courts02 Dec 2021Disposed Of
Shubhra Khan & Another Vs Bank Of Baroda & Others
Uttarakhand High Court · (2021) 12 UK CK 0026
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14Security Interest (Enforcement) Rules, 2002 — Rule 8
High Courts02 Dec 2021Disposed Of
Fateh Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0025
High Courts02 Dec 2021Dismissed
Vipin Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0024
High Courts02 Dec 2021Disposed Of
Geeta Vs Ashok Kumar Verma
Uttarakhand High Court · (2021) 12 UK CK 0022
High Courts02 Dec 2021Disposed Of
Mahendra Singh Vs Manish Kumar
Uttarakhand High Court · (2021) 12 UK CK 0020
High Courts02 Dec 2021Disposed Of
Rajesh Sharma Vs S.A. Murugation & Another
Uttarakhand High Court · (2021) 12 UK CK 0011
High Courts02 Dec 2021Dismissed
Bhagwan Singh Khalsa Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0007
High Courts02 Dec 2021Disposed Of
Piyush Pant Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0006
Indian Penal Code, 1860 — Section 206, 365, 420, 511Code Of Criminal Procedure, 1973 — Section 320, 482