COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 342 of 1,060

High Courts25 Nov 2021Disposed Of

Naseer Ahmad Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 11 UK CK 0136

Indian Penal Code, 1860 — Section 120B, 420, 476, 482, 483, 486Copyright Act, 1957 — Section 51, 63Constitution Of India, 1950 — Article 226

High Courts24 Nov 2021Allowed

Kamla Kant Singh Vs Deputy Director Of Consolidation, Udham Singh Nagar And Others

Uttarakhand High Court · (2021) 11 UK CK 0179

High Courts24 Nov 2021Disposed Of

M/s ASP Sealing Products Ltd Vs Employee Provident Fund Organization And Another

Uttarakhand High Court · (2021) 11 UK CK 0178

Sick Industries Companies (Special Provisions) Act, 1985 — Section 4Employees� Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7I, 7Q, 14B, 15(2), 17, 17(5), 32BEmployees� State Insurance Corporation Act, 1948 — Section 85B

High Courts24 Nov 2021Disposed Of

Vinay Kumar Chauhan Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 11 UK CK 0177

Uttarakhand Government Servant (Discipline And Appeal) Rules, 2003 — Rule 7

High Courts24 Nov 2021Dismissed

Uttam Sugar Mills Ltd Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 11 UK CK 0154

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1953 — Section 15(1), 15(4)

High Courts24 Nov 2021Disposed Of

M/s Khan Ply And Mica Enterprises Vs District Magistrate, Nainital & Others

Uttarakhand High Court · (2021) 11 UK CK 0153

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

High Courts24 Nov 2021Disposed Of

Vijay Pal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0152

High Courts24 Nov 2021Disposed Of

Mohammad Akram Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0151

High Courts24 Nov 2021Disposed Of

Harjeet Kaur Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0150

High Courts24 Nov 2021Disposed Of

Rahul Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0149

High Courts24 Nov 2021Disposed Of

Sharda Sharma Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0148

High Courts24 Nov 2021Disposed Of

Rahul Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0147

High Courts24 Nov 2021Disposed Of

Harjindra Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0146

High Courts24 Nov 2021Disposed Of

Sarita Gupta Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0145

High Courts24 Nov 2021Disposed Of

Prem Pal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 11 UK CK 0144

High Courts24 Nov 2021Disposed Of

Truck Operators Association Haldwani Road Kichha Nainital Through Its Secretary Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 11 UK CK 0143

High Courts24 Nov 2021Allowed

Kasturi Dhyani & Others Vs Nutan Manchanda & Others

Uttarakhand High Court · (2021) 11 UK CK 0135

Motor Vehicles Act, 1988 — Section 140, 163A, 164, 165, 166, 168, 169

High Courts24 Nov 2021Allowed

Sunil Kumar Vs Presiding Officer And Another

Uttarakhand High Court · (2021) 11 UK CK 0134

Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(z), 6N

High Courts24 Nov 2021Dismissed

Suniti Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 11 UK CK 0133

High Courts24 Nov 2021Dismissed

Musarrat Vs Shamima Khatoon

Uttarakhand High Court · (2021) 11 UK CK 0132

Limitation Act, 1963 — Section 5