High Courts29 Oct 2021Disposed Of
Tulla Ram Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0221
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 349 of 1,060
High Courts29 Oct 2021Disposed Of
Meena Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0220
High Courts29 Oct 2021Disposed Of
Sanjeev Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0218
High Courts29 Oct 2021Dismissed
M/s Heinz India Ltd Vs Commissioner, Commercial Tax, Uttarakhand, Dehradun
Uttarakhand High Court · (2021) 10 UK CK 0217
Uttarakhand Tax On Entry Of Goods Into Local Areas Act, 2008 — Section 9(4)Uttarakhand Value Added Tax Act, 2005 — Section 53, 53(8)
High Courts29 Oct 2021Disposed Of
Gaffar & Others Vs District Magistrate, Haridwar & Others
Uttarakhand High Court · (2021) 10 UK CK 0216
High Courts29 Oct 2021Disposed Of
Arif Ahmed Vs State Of Uttarkhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0215
High Courts29 Oct 2021Disposed Of
Rajendra Prasad Vs State Of Uttarkhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0214
High Courts29 Oct 2021Disposed Of
Dinesh Gangwar Vs State Of Uttarkhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0213
High Courts29 Oct 2021Disposed Of
Mohd. Shafi Ullaha Vs Masoori Dehradun Development Authority (MDDA) & Another
Uttarakhand High Court · (2021) 10 UK CK 0211
High Courts28 Oct 2021Disposed Of
Messrs Shri Siddhabali Timber Merchant Vs Jafar Ali Ansari
Uttarakhand High Court · (2021) 10 UK CK 0207
Code Of Civil Procedure, 1908 — Section 148Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 7 Rule 11
High Courts28 Oct 2021Disposed Of
Mohd. Shakeel Vs National Insurance Co. Ltd. And Others
Uttarakhand High Court · (2021) 10 UK CK 0206
High Courts28 Oct 2021Dismissed
Bharat Bhushan Bhagtanagar Vs Commissioner Kumaon Region Nainital & Others
Uttarakhand High Court · (2021) 10 UK CK 0205
High Courts28 Oct 2021Disposed Of
Ashok Kumar Agarwal And Four Others Vs Vatsal Agarwal And Others
Uttarakhand High Court · (2021) 10 UK CK 0204
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Oct 2021Dismissed
Shiv Dutt Joshi Vs Radhe Mohan Sharma And Another
Uttarakhand High Court · (2021) 10 UK CK 0203
Specific Relief Act, 1963 — Section 6Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227
High Courts28 Oct 2021Disposed Of
Madiya & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0202
High Courts28 Oct 2021Disposed Of
Afroz Begam & Another Vs Canara Bank & Another
Uttarakhand High Court · (2021) 10 UK CK 0200
High Courts28 Oct 2021Dismissed
Pradeep Yadav Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0199
High Courts28 Oct 2021Allowed
Kuldeep Singh And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 10 UK CK 0198
Code Of Criminal Procedure, 1973 — Section 173, 200, 202, 203, 482Indian Penal Code, 1860 — Section 147, 148, 149, 156(3), 210, 210(1), 210(2), 210(3), 247, 302, 307, 323, 506
High Courts28 Oct 2021Disposed Of
Jeevan Chandra Pandey Vs State Of U.P. & Another
Uttarakhand High Court · (2021) 10 UK CK 0197
High Courts28 Oct 2021Disposed Of
Amit Kumar Vs Kumaun University Nainital And Others
Uttarakhand High Court · (2021) 10 UK CK 0196