High Courts25 Oct 2021Disposed Of
Vijay Kumar Vs Tehri Sariya Company Ltd.
Uttarakhand High Court · (2021) 10 UK CK 0128
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 352 of 1,060
High Courts25 Oct 2021Disposed Of
Anup Kumar Ahluwalia & Anr Vs Diwan Singh Negi & Ors
Uttarakhand High Court · (2021) 10 UK CK 0127
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts25 Oct 2021Disposed Of
Ramesh Chandra Joshi & Another Vs Anand Vardhan & Another
Uttarakhand High Court · (2021) 10 UK CK 0124
High Courts25 Oct 2021Disposed Of
Sandeep Singh & Others Vs R.K. Kunwar
Uttarakhand High Court · (2021) 10 UK CK 0118
High Courts23 Oct 2021Dismissed
Mohammad Sayeed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0115
Wakf Act, 1995 — Section 14, 14b(1)(i), 14(b)(1)(ii), 14(b)(1)(iii), 14b(1)(iv), 14(c), 14(d), 14(e), 14(1)(A), 14(1)(b)(i), 14(1)(c), 14(1)(d), 14(3)
High Courts23 Oct 2021Allowed
Dineh Chanda Garkoti Vs State Of Uttarakhand Through Secretary School Education Department And Others
Uttarakhand High Court · (2021) 10 UK CK 0114
Dying-In-Harness Rules, 1974, — Rule 5
High Courts23 Oct 2021Allowed
Subhan @ Subhaan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 10 UK CK 0113
Indian Penal Code, 1860 — Section 363, 376ABJustice (Care And Protection Of Children) Act, 2015 — Section 2(12), 12, 12(1)Protection Of Children From Sexual Offences Act, 2012 — Section 5m, 6
High Courts23 Oct 2021Dismissed
Bharat Singh Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2021) 10 UK CK 0112
High Courts23 Oct 2021Disposed Of
Raj Kumar Aggarwal Vs Komal Singh Rawat
Uttarakhand High Court · (2021) 10 UK CK 0104
Code Of Criminal Procedure, 1973 — Section 41(a), 41(b), 41(c), 41(d), 41(e)
High Courts23 Oct 2021Disposed Of
Ajay Singh Rawat & Another Vs R.C. Purohit & Others
Uttarakhand High Court · (2021) 10 UK CK 0098
High Courts23 Oct 2021
Shivmurti Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 10 UK CK 0094
Indian Penal Code, 1860 — Section 120B, 376AB, 376DA, 376DB, 376(3), 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 437(1), 438
High Courts22 Oct 2021Dismissed
Shamsher Singh Satyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0093
High Courts22 Oct 2021Allowed
Islam Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 10 UK CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 411, 506Constitution Of India, 1950 — Article 21
High Courts22 Oct 2021Disposed Of
Arbaaz S/o Mohammad Yamin Vs Sajda Parveen
Uttarakhand High Court · (2021) 10 UK CK 0088
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Oct 2021Allowed
Aman Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 10 UK CK 0087
Narcotic Drugs And Psychotropic Substances Act, 1985 — 8, 22Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(12), 12, 12(1)
High Courts22 Oct 2021Disposed Of
Paramjit Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0086
High Courts22 Oct 2021Disposed Of
Deepa Devi Bisht Vs Sachin Negi & Another
Uttarakhand High Court · (2021) 10 UK CK 0084
High Courts22 Oct 2021Disposed Of
Pramod Kumar Sachdev Vs Sachin Negi & Another
Uttarakhand High Court · (2021) 10 UK CK 0083
High Courts22 Oct 2021Disposed Of
Ajay Vikram Singh Vs Neeraj Khairwal
Uttarakhand High Court · (2021) 10 UK CK 0080
High Courts22 Oct 2021Disposed Of
M/s Balaji Construction Company Vs Sunil Kumar Garg & Another
Uttarakhand High Court · (2021) 10 UK CK 0077