High Courts07 Oct 2021Disposed Of
Mahaveer Singh Pal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0046
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 354 of 1,060
High Courts07 Oct 2021Disposed Of
Jyoti Rajendra Kulashri Vs Seema Jaunsari
Uttarakhand High Court · (2021) 10 UK CK 0043
High Courts07 Oct 2021Allowed
Nanhey S/o Sri Mahendra Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 10 UK CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6
High Courts07 Oct 2021
Radhika Bisht W/o Pushkar Singh Bisht Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 10 UK CK 0039
Code Of Criminal Procedure, 1973 — Section 437(3), 438Indian Penal Code, 1860 — Section 306, 376AB, 376DA, 376DB, 376(3)Constitution Of India, 1950 — Article 21
High Courts06 Oct 2021Allowed
Mukesh Kumar Vs Shyam Singh & Others
Uttarakhand High Court · (2021) 10 UK CK 0048
Uttar Pradesh Consolidation Of Holdings Act, 1953 — Section 11(1), 48, 9A(2)Consolidation Of Holdings Act, 1953 — Section 48, 48(1)Limitation Act, 1963 — Section 5
High Courts06 Oct 2021Disposed Of
Gaurav Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 10 UK CK 0044
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406
High Courts06 Oct 2021Disposed Of
Jasvinder Singh Vs Sukhdev Singh & Another
Uttarakhand High Court · (2021) 10 UK CK 0038
Guardians And Wards Act, 1890 — Section 7
High Courts06 Oct 2021Disposed Of
Prakash Chandra Singh Danu Vs R.K. Kunwar & Another
Uttarakhand High Court · (2021) 10 UK CK 0035
High Courts06 Oct 2021Disposed Of
Gauri Maulekhi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0034
High Courts05 Oct 2021Disposed Of
Mukesh Chandra Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0032
High Courts05 Oct 2021Disposed Of
Jitendra Singh Negi Vs Pankaj Kumar Pandey & Others
Uttarakhand High Court · (2021) 10 UK CK 0031
High Courts05 Oct 2021Disposed Of
Mohd. Javed Vs R.K. Kunwar And Others
Uttarakhand High Court · (2021) 10 UK CK 0029
High Courts05 Oct 2021Dismissed
Chanchal Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 10 UK CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiii-a), 2 (vii-a), 20, 20(c), 50Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Oct 2021Disposed Of
Chandramani Papnai Vs Uttarakhand Van Vikas Nigam Dehradun
Uttarakhand High Court · (2021) 10 UK CK 0020
Constitution Of India, 1950 — Article 226
High Courts05 Oct 2021Disposed Of
Shankuntala Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0019
Constitution Of India, 1950 — Article 226
High Courts05 Oct 2021Disposed Of
Digar Singh Vs Dr. Bhupinder Kaur Aulakh & Another
Uttarakhand High Court · (2021) 10 UK CK 0010
High Courts04 Oct 2021Dismissed
Babu Ram Vs Arun Kumar And Others
Uttarakhand High Court · (2021) 10 UK CK 0037
Uttar Pradesh Zamindari Abolition & Land Reforms Act, 1950 — Section 178, 178(1)
High Courts04 Oct 2021Dismissed
Mission Director, National Health Mission Vs Usha Joshi And Others
Uttarakhand High Court · (2021) 10 UK CK 0027
High Courts04 Oct 2021Dismissed
Mission Director, National Health Mission Vs Mahavir Singh Rana And Others
Uttarakhand High Court · (2021) 10 UK CK 0026
High Courts04 Oct 2021Dismissed
Uttarakhand Transport Corpn. & Others Vs Pawan Kumar And Others
Uttarakhand High Court · (2021) 10 UK CK 0025