High Courts21 Oct 2021Disposed Of
Avtar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0074
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 353 of 1,060
High Courts21 Oct 2021Dismissed
Lalit Mohan Chamola Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0073
High Courts21 Oct 2021Disposed Of
Kirti Bhushan Vs Minakshi Sundaram & Others
Uttarakhand High Court · (2021) 10 UK CK 0072
High Courts21 Oct 2021Disposed Of
Atol Das And Others Vs Ranveer Singh And Others
Uttarakhand High Court · (2021) 10 UK CK 0071
High Courts21 Oct 2021Disposed Of
Bimalanand Bahuguna Vs A.V. Girija Kumar
Uttarakhand High Court · (2021) 10 UK CK 0065
High Courts21 Oct 2021Dismissed
State Of Uttarakhand And Others Vs Bahadur Singh Rawat And Others
Uttarakhand High Court · (2021) 10 UK CK 0063
High Courts20 Oct 2021Disposed Of
Nalin Kumar Jha Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0069
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts20 Oct 2021Disposed Of
Rinku @ Surendra Pal Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0068
Indian Penal Code, 1860 — Section 307, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts20 Oct 2021Allowed
Amandeep Singh Saluja Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 10 UK CK 0062
Indian Penal Code, 1860 — Section 375(a), 377, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts20 Oct 2021Disposed Of
Udairaj Singh Vs Ravi Mehta
Uttarakhand High Court · (2021) 10 UK CK 0061
High Courts20 Oct 2021Disposed Of
Bhumipal Singh Rawat Vs Dheeraj Garbiyal
Uttarakhand High Court · (2021) 10 UK CK 0060
High Courts20 Oct 2021Disposed Of
Govind Singh Kalakoti Vs Dheeraj Garbiyal
Uttarakhand High Court · (2021) 10 UK CK 0057
High Courts18 Oct 2021Allowed
Deepak Sheel Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 10 UK CK 0055
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts08 Oct 2021Disposed Of
Archana Negi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 10 UK CK 0053
High Courts08 Oct 2021Dismissed
Dr Madhavi Sanjay Goswami Vs Uttarakhand Ayurved University Through Its Registrar And Others
Uttarakhand High Court · (2021) 10 UK CK 0050
High Courts08 Oct 2021Disposed Of
Mahayogi Pilot Baba Foundation Yog Mata Ashram Vs Ilam Chand & Others
Uttarakhand High Court · (2021) 10 UK CK 0049
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts08 Oct 2021Allowed
Sanjeev Kumar S/o Sri Patti Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 10 UK CK 0045
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts08 Oct 2021Disposed Of
Kalu Hasan And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 10 UK CK 0041
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 295A, 296, 354B, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 320Constitution Of India, 1950 — Article 226
High Courts07 Oct 2021Dismissed
Rajender Kumar Yadav And Others Vs Union Of India And Another
Uttarakhand High Court · (2021) 10 UK CK 0054
High Courts07 Oct 2021Disposed Of
Asha Rawat Alias Sadhvi Amar Giri Vs State of Uttarakhand And Others
Uttarakhand High Court · (2021) 10 UK CK 0052